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National Company Law Tribunal judgments

20,303 judgments · page 320 of 1,016

Tribunals and Commissions06 Dec 2023Disposed Of

Mr. Asish Narayan Vs SND Limited

National Company Law Tribunal · (2023) 12 NCLT CK 0023

Insolvency and Bankruptcy Code, 2016 — Section 30(6), 33(1), 33(2), 34(1), 52Insolvency Bankruptcy Board of India (Liquidation Process Regulations), 2016 — Regulation 4(2)(b)
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Tribunals and Commissions05 Dec 2023Allowed

Sunita Peter Arakal Vs Nikita Jewellers Private Limited

National Company Law Tribunal · (2023) 12 NCLT CK 3233

Insolvency and Bankruptcy Code, 2016-Section 9, 4, 14, sub-section (1) of Section 14, 13, 15, 17, 18, 19, 20, 21, sub-section (1) of Section 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 6(1)Companies Act, 1956
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Tribunals and Commissions05 Dec 2023Allowed

Kausar Textiles Private Limited Vs Reward Real Estate Company Limited

National Company Law Tribunal · (2023) 12 NCLT CK 3305

Insolvency and Bankruptcy Code, 2016-Section 7, 5(vii), 5(viii), 4(1), 13, 14, 14(1), 15, 17, 18, 19, 20 and 21, 31(1), 33Companies Act, 1956Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4(1), 9(1)
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