Tribunals and Commissions06 Jan 2026
Bank Of India Vs Sahyadri Agro Industries& Foods Pvt Ltd.
National Company Law Tribunal · (2026) 01 NCLT CK 3180
IBC, 2016-Section 7, 60(5)
COURT ARCHIVE
National Company Law Tribunal judgments, 2026
1,404 judgments · page 71 of 71
Tribunals and Commissions06 Jan 2026Disposed Of
Vikas Traders Vs Starrh Almond King Pvt Ltd
National Company Law Tribunal · (2026) 01 NCLT CK 3051
Insolvency and Bankruptcy Code, 2016-Section 9, 12A, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6, 30ANCLT Rules, 2016-Rule 11
Tribunals and Commissions05 Jan 2026
Regional Provident Fund Commissioner-II Vs M/s Attukal Devi Institute Of Medical Sciences Ltd & Anr.
National Company Law Tribunal · (2026) 01 NCLT CK 3042
Insolvency and Bankruptcy Code, 2016-Sections 7, 14, 14(1), 14(1)(a), 30(2)(e), 30(6), 33(5), 36(4), 36(4)(a)(i), 60(5)Employees' Provident Funds and Miscellaneous Provisions Act, 1952-Sections 6, 6A, 6C, 7A, 7Q, 11, 11(2), 14B, 17BNational Company Law Tribunal Rules, 2016-Rule 11
Tribunals and Commissions05 Jan 2026Dismissed
Anil Kumar Satyanarayan Agarwal Vs Prem Agarwal
National Company Law Tribunal · (2026) 01 NCLT CK 3181
Insolvency and Bankruptcy Code, 2016-Section 7, 9, 10, 12A, 60(5)(c)IBBI (CIRP) Regulations, 2016-Regulation 17, 30A, 30A(1)(a), 30A(1)(b)NCLT Rules, 2016-Rule 8, 11