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National Company Law Tribunal judgments, 2026

1,366 judgments · page 69 of 69

Tribunals and Commissions06 Jan 2026Allowed

Gajendra Investment Ltd Vs Rushabh Civil Contractors Pvt Ltd

National Company Law Tribunal · (2026) 01 NCLT CK 3178

Insolvency and Bankruptcy Code, 2016-Section 7, 12, 14, 30(6), 31, 33, 33(1), 33(1)(b)(i) to (iii), 33(2), 33(3), 34(1), 35 to 50, 52, 52 to 54, 56IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016IBBI (Liquidation Process) Regulations, 2016-Regulation 4(2)(b), 15
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Tribunals and Commissions06 Jan 2026Disposed Of

Vikas Traders Vs Starrh Almond King Pvt Ltd

National Company Law Tribunal · (2026) 01 NCLT CK 3051

Insolvency and Bankruptcy Code, 2016-Section 9, 12A, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6, 30ANCLT Rules, 2016-Rule 11
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Tribunals and Commissions05 Jan 2026Dismissed

Anil Kumar Satyanarayan Agarwal Vs Prem Agarwal

National Company Law Tribunal · (2026) 01 NCLT CK 3181

Insolvency and Bankruptcy Code, 2016-Section 7, 9, 10, 12A, 60(5)(c)IBBI (CIRP) Regulations, 2016-Regulation 17, 30A, 30A(1)(a), 30A(1)(b)NCLT Rules, 2016-Rule 8, 11
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