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National Company Law Tribunal judgments, 2021

1,568 judgments · page 75 of 79

Tribunals and Commissions24 Feb 2021Allowed

Dilip Mukkawar Jayram& Anr Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0073

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
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Tribunals and Commissions24 Feb 2021Allowed

Naynesh Parikh Thakorlal & Anr Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0071

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 1956 — Section 252(1)Companies Act, 2013 — Section 248(1), 248(4)(1), 252
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Tribunals and Commissions24 Feb 2021Allowed

Ajay Ramesh Khandelwal Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0070

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
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Tribunals and Commissions23 Feb 2021Allowed

Maitrik Homes Pvt. Ltd. Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0067

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
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Tribunals and Commissions23 Feb 2021Allowed

Mantra Orchids Pvt. Ltd. Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0066

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
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Tribunals and Commissions23 Feb 2021Allowed

Mantra Homes Pvt. Ltd. Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0065

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
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Tribunals and Commissions23 Feb 2021Allowed

Maitrik Orchids Pvt. Ltd. Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0063

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
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Tribunals and Commissions23 Feb 2021Allowed

Mantra Agro Tourism Pvt. Ltd Vs RoC, Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0062

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)
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Tribunals and Commissions22 Feb 2021Dismissed

National Aviators’ Guild (NAG) And Ors. Vs Ashish Chhawchharia And Ors.

National Company Law Tribunal · (2021) 02 NCLT CK 0097

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 9, 22Constitution Of India, 1950 — Article 14Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 21(6), 24, 30, 30(6), 31, 53, 53(1)
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