COURT ARCHIVE

National Company Law Tribunal judgments, 2021

1,568 judgments · page 74 of 79

Tribunals and Commissions01 Mar 2021Allowed

Sphere Entertainment Pvt. Ltd. Vs RoC, Mumbai

National Company Law Tribunal · (2021) 03 NCLT CK 0029

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

Tribunals and Commissions26 Feb 2021

Mahindra Vehicle Manufacturers Limited Vs Mahindra And Mahindra Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0131

Companies Act, 2013 — Section 230(3)Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 16

Tribunals and Commissions26 Feb 2021Dismissed

Sumedha Fiscal Services Limited Vs Siddhivinayak Construction Private Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0120

Insolvency And Bankruptcy Code, 2016 — Section 7

Tribunals and Commissions26 Feb 2021Allowed

Praxix Corporate Services Private Limited Vs Powai Cubicles Private Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0119

Insolvency And Bankruptcy Code, 2016 — Section 13, 14(1), 31(1), 33

Tribunals and Commissions26 Feb 2021Disposed Of

Arshiya Limited Vs Arshiya Rail Infrastructure Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0091

Tribunals and Commissions26 Feb 2021Allowed

Murlidhar Namdeo Bhalekar Vs Sanjay Insectcides Pvt Ltd

National Company Law Tribunal · (2021) 02 NCLT CK 0084

Insolvency And Bankruptcy Code, 2016 — Section 33(1), 33(1)(b)(i), 33(1)(b)(ii), 33(1)(b)(iii), 33(2), 52, 53

Tribunals and Commissions25 Feb 2021Disposed Of

Narottambhai Swomabhai Patel Vs Wow Solutions And Systems Private Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0130

Insolvency And Bankruptcy Code, 2016 — Section 12, 12(2), 31

Tribunals and Commissions25 Feb 2021Disposed Of

Aries Agro Limited Vs ETCO Industries Private Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0128

Insolvency And Bankruptcy Code, 2016 — Section 12, 12(2), 31, 60(5)

Tribunals and Commissions25 Feb 2021Allowed/Disposed Of

Bhavesh Mansukhbhai Rathod Vs Lusterleaf Infotech Private Limited

National Company Law Tribunal · (2021) 02 NCLT CK 0086

Insolvency And Bankruptcy Code, 2016 — Section 33(1), 34(1), 52, 53

Tribunals and Commissions25 Feb 2021Disposed Of

Ravi Prakash Ganti Vs Sunteck Realty Ltd.

National Company Law Tribunal · (2021) 02 NCLT CK 0082

Tribunals and Commissions24 Feb 2021Allowed

Infrastructure Leasing & Financial Services Limited And Anr. Vs Union Of India

National Company Law Tribunal · (2021) 02 NCLT CK 0106

Companies Act, 2013 — Section 241, 242Insolvency And Bankruptcy Code, 2016 — Section 53

Tribunals and Commissions24 Feb 2021Allowed

Koyna Power Limited Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0085

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

Tribunals and Commissions24 Feb 2021Allowed

Naynesh ParikhThakorlal Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0081

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

Tribunals and Commissions24 Feb 2021Allowed

Rajiv Kumar Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0080

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252

Tribunals and Commissions24 Feb 2021Allowed

Mohd Salim Mohd Yasin Lashkaria & Anr. Vs RoC, Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0079

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

Tribunals and Commissions24 Feb 2021Allowed

Naynesh Parikh Thakorlal & Anr. Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0078

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252

Tribunals and Commissions24 Feb 2021Allowed

Nitin Deshmukh Turtle Logistics India Pvt. Ltd. Vs RoC Pune

National Company Law Tribunal · (2021) 02 NCLT CK 0077

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(3)

Tribunals and Commissions24 Feb 2021Allowed

Kamlesh Bhupatani Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0076

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)

Tribunals and Commissions24 Feb 2021Allowed

BhujangaVenkappa Shetty Vs RoC Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0075

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252

Tribunals and Commissions24 Feb 2021Allowed

Mukund Mohanlal Ved & Anr. Vs RoC, Mumbai

National Company Law Tribunal · (2021) 02 NCLT CK 0074

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 3Companies Act, 2013 — Section 248(1), 248(4)(1), 252, 252(1)