Tribunals and Commissions07 Jan 2021Allowed
Sipra Engineers Private Limited And Anr. Vs
National Company Law Tribunal · (2021) 01 NCLT CK 0050
Companies Act, 2013 — Section 230, 231, 232, 232(6)
COURT ARCHIVE
National Company Law Tribunal judgments, 2021
1,568 judgments · page 79 of 79
Tribunals and Commissions06 Jan 2021Allowed
Shubh Multitrade Private Limited And Anr. Vs Registrar Of Companies, Mumbai
National Company Law Tribunal · (2021) 01 NCLT CK 0058
Companies Act, 2013 — Section 252, 455
Tribunals and Commissions06 Jan 2021Allowed
State Bank Of India Vs Rajendra Bhuta And Ors.
National Company Law Tribunal · (2021) 01 NCLT CK 0056
Insolvency And Bankruptcy Code, 2016 — Section 5(8), 5(8)(f), 5(8)(i), 5(21), 7, 12(2)Indian Contract Act, 1872 — Section 126Real Estate (Regulation And Development) Act, 2016 — Section 2(d), 2(zn)
Tribunals and Commissions06 Jan 2021Allowed
Amasing Developers Private Limited And Anr. Vs Registrar Of Companies, Mumbai
National Company Law Tribunal · (2021) 01 NCLT CK 0054
Companies Act, 2013 — Section 252(1), 455
Tribunals and Commissions05 Jan 2021
Coditech Software Solutions India Private Limited Vs Visionary RCM Infotech (India) Limited
National Company Law Tribunal · (2021) 01 NCLT CK 0051
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8Companies Act, 2013 — Section 230(5)
Tribunals and Commissions04 Jan 2021
Tangible Structure Development And Ors. Vs Skyscrapers Developers And Anr.
National Company Law Tribunal · (2021) 01 NCLT CK 0057
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8, 15
Tribunals and Commissions04 Jan 2021
A. Schulman Plastics India Private Limited Vs Basell Polyolefins India Private Limited
National Company Law Tribunal · (2021) 01 NCLT CK 0055
Companies (Compromises, Arrangements And Amalgamations) Rules, 2016 — Rule 8, 15
Tribunals and Commissions04 Jan 2021
Andromeda Sales And Distribution Private Limited Vs Geosansar Advisors Private Limited
National Company Law Tribunal · (2021) 01 NCLT CK 0052
Companies Act, 2013 — Section 230, 231, 232