Tribunals and Commissions25 Sept 2026Disposed Of
Zest Heights Pvt. Ltd. Vs Acreage Properties Pvt. Ltd.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5976
Insolvency and Bankruptcy Code, 2016-Section 47
COURT ARCHIVE
National Company Law Appellate Tribunal judgments
9,557 judgments · page 2 of 478
Tribunals and Commissions25 Sept 2026
Rivierkrishna Developers LLP Vs Radha Kishan & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5970
Insolvency and Bankruptcy Code, 2016-Section 9
Tribunals and Commissions25 Sept 2026Disposed Of
Naresh Kumar Garg & Ors. Vs Super Seeds Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5969
Companies Act-Sections 241, 242
Tribunals and Commissions25 Sept 2026Disposed Of
Navin Kumar Tayal Vs Sunil Kumar Kedia
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5966
Insolvency and Bankruptcy Code, 2016-Section 138(1)(a)
Tribunals and Commissions25 Sept 2026Disposed Of
Sudhir K. Thackersey Vs Capricon Realty Private Limited & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5964
Tribunals and Commissions25 Sept 2026Dismissed
Anil Dhirubhai Ambani Ventures Pvt. Ltd. Vs Reliance Capital Ltd. & Anr.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5959
Tribunals and Commissions25 Sept 2026Dismissed
Assistant Commissioner (EPM) Vs Ms. Shruti Gupta & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 6245
Companies Act 1956Insolvency and Bankruptcy Code, 2016-Section 3(31), 10, 14, 14(1), 14(3)(b), 18, 36, 36(4), 53Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 21(a), 21A
Tribunals and Commissions25 Sept 2026Allowed
Employees State Insurance Corporation Vs M/s. Sri Lakshmi Srinivasa Jute Mills Private Limited & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 4831
Employees' State Insurance Act, 1948-Section 40(4), 94Insolvency and Bankruptcy Code, 2016-Section 14, 30(2)(b), 36(4)(a)(i), 36(4)(a)(iii), 53, 53(1)(a), 53(1)(b), 53(1)(e), 238
Tribunals and Commissions25 Sept 2026Allowed
Hinduja National Power Corporation Limited & Anr. Vs The Regional Director, Southeastern Region Directorate & Anr.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 4885
Companies Act, 2013-Section 421, 230 to 232, 230(1)(a), 230(1)(b)SEBI (Listing Obligations and Disclosure Requirements) Regulation, 2015-Regulation 37
Tribunals and Commissions25 Sept 2026
Assistant Commissioner (EPM) Vs Ms. Shruti Gupta & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 4423
Companies Act 1956Insolvency and Bankruptcy Code, 2016-Section 3(31), 10, 14, 14(1), 14(3)(b), 18, 36, 36(4), 53IBBI (Liquidation Process) Regulation, 2016-Regulation 21(a), 21A
Tribunals and Commissions25 Sept 2026
Mr. Nikhil Rai & Anr. Vs M/s Vcare Technologies Private Limited & Ors.
National Company Law Appellate Tribunal · 2010 INSC 582
Companies Act, 2013-Sections 241, 242, 62, 62(1)(a), 62(1)(c), 2(20), 2(42), 42, 53, 73, 73(2), 2(31), 180, 188, 188(1), 421, 424(1)Negotiable Instruments Act, 1881-Section 138Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 215, 215(4), 379, 380
Tribunals and Commissions25 Sept 2026
Hinduja National Power Corporation Limited & Anr. Vs The Regional Director, Southeastern Region Directorate & Anr.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 4434
Companies Act, 2013-Section 421, 230 to 232, 230(1)(a), 230(1)(b)SEBI (Listing Obligations and Disclosure Requirements) Regulation, 2015-Regulation 37
Tribunals and Commissions24 Sept 2026
Santosh Sharma Suspended Director of GEPDEC Infratech Limited Vs Powertech Engineers & Anr.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5977
Insolvency and Bankruptcy Code, 2016-Section 9Indian Limitation Act, 1963-Section 18
Tribunals and Commissions24 Sept 2026Disposed Of
Kishore Kakumal Keswani Vs Manohar Kakumal Keswani & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5971
Tribunals and Commissions24 Sept 2026Dismissed
Mayurkumar Vishnubhai Patel & Anr. Vs Hiten Abhani & Ors.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5968
Tribunals and Commissions24 Sept 2026
B & G Power Ltd Vs Mona Portfolio Ltd & Anr.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 6241
IBC, 2016-Section 7, 3(17), 3(8), 3(7), 65Reserve Bank of India Act, 1934-Section 45-IA, 45
Tribunals and Commissions23 Sept 2026
Nivaya Resources Private Limited Vs Divyesh Desai & Anr.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5965
Tribunals and Commissions23 Sept 2026Disposed Of
Smt. Kampalapura Narasimaiah Jayalakshmi & Ors. Vs M/s. Vistara Media Private Limited & Anr.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5095
I & B Code, 2016-Section 7
Tribunals and Commissions23 Sept 2026
Mr. S. Viswanathan Vs Canara Bank
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 4435
Insolvency and Bankruptcy Code, 2016-Section 61, 9, 22, 27, 27(3)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 24, 25, 25(3)
Tribunals and Commissions23 Sept 2026
Smt. Kampalapura Narasimaiah Jayalakshmi & Ors. Vs M/s. Vistara Media Private Limited & Anr.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 4431
I & B Code, 2016-Section 7