Tribunals and Commissions04 Dec 2024
Punjab National Bank Vs West Bengal State Electricity Distribution Company Ltd. & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1464
IBC-Section 3 (31), 14, 14 (3) (b), 53
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2024
1,291 judgments · page 6 of 65
Tribunals and Commissions03 Dec 2024
Fintech Restructuring LLP Vs M/s Fairdeal Multifilament Private Limited & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1465
Insolvency and Bankruptcy Code 2016-Section 61(1), 31(1), 30(2), 43, 66, 29A, 45, 50CIRP Regulations-Regulation 39(1A), 25(3), 25(5)(b), 39(3), 39(3)(B), 36B, 39(1), 39(2)
Tribunals and Commissions03 Dec 2024
Belgium Glass & Ceramics Pvt. Ltd. Vs Eurocoin Ceramics Pvt. Ltd.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1466
Insolvency and Bankruptcy Code, 2016-Section 61, 9
Tribunals and Commissions03 Dec 2024
Assistant Provident Fund Commissioner Vs Vivek Raheja & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1467
Tribunals and Commissions03 Dec 2024
The State Of West Bengal Vs Ram Ratan Modi & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1468
Tribunals and Commissions03 Dec 2024
Regional Provident Fund Commissioner Vs Kuldeep Verma
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1469
Tribunals and Commissions02 Dec 2024
Excel Commosale Private Limited & Ors. Vs Kurrapati Singarayya Chowdary & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1470
IBC
Tribunals and Commissions02 Dec 2024
Harish Chander Arora Liquidator of Rathi Super Steel Ltd. Vs The Principal Commissioner of Income Tax, Ghaziabad, & Anr.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1471
Insolvency and Bankruptcy Code, 2016-Section 60(5)(c)Income Tax Act-Section 148
Tribunals and Commissions02 Dec 2024
Hari Prakash Aggarwal Vs Mr. Nilesh Sharma, RP
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1472
Tribunals and Commissions02 Dec 2024
Ashok Deoram Chaudhari Through His Next Friend, Mr. Samir Chaudhar Vs Small Industries Development Bank Of India & Anr.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1473
Insolvency and Bankruptcy Code, 2016-Section 95
Tribunals and Commissions02 Dec 2024
B. D. Agarwal Vs Stressed Assets Stabilization Fund & Anr.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1474
Limitation Act-Section 14, 2(h)SARFAESI Act, 2002Arbitration and Conciliation Act, 1996-Section 34, 2(e)
Tribunals and Commissions02 Dec 2024
Gharda Chemicals Ltd. Vs Darius Rutton Kavasmaneck & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1475
Tribunals and Commissions29 Nov 2024Allowed
M/s. Dunzo Digital Pvt. Ltd. Vs M/s. Velvin Packaging Solutions Pvt. Ltd.
National Company Law Appellate Tribunal · (2024) 11 NCLAT CK 1556
I & B Code, 2016-Section 9, 61CPC-Order VIII Rule 1, VIII Rule 9, VIII Rule 10
Tribunals and Commissions29 Nov 2024
Sri. K.M. Mudappa Vs M/s. Sovereign Developers and Infrastructure Ltd. & Ors.
National Company Law Appellate Tribunal · (2024) 11 NCLAT CK 1551
I & B Code, 2016-Section 60(5), 30(6)
Tribunals and Commissions29 Nov 2024
Dunzo Digital Pvt. Ltd. Vs Invoice Discounters of Dunzo Digital Pvt. Ltd.
National Company Law Appellate Tribunal · (2024) 11 NCLAT CK 1564
I & B Code, 2016-Section 7, 9CPC-Order VIII Rule 1, VIII Rule 9, VIII Rule 10
Tribunals and Commissions27 Nov 2024
Central Transmission Utility Of India Ltd. Vs Mr. Summit Binani & Anr.
National Company Law Appellate Tribunal · (2024) 11 NCLAT CK 1557
IBC, 2016-Section 5(7), 5(12), 5(20), 5(21), 7, 9, 10, 14, 14(1)(a), 14(1)(b), 14(1)(c), 14(2), 14(2A), 14(3), 31, 33, 33(5), 60(2), 60(4), 60(5), 60(5)(c), 179, 238Electricity Act, 2003-Section 173, 174Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions22 Nov 2024
Rajeev Satpal Lakhanpal Vs Taashee Linux Services Private Limited
National Company Law Appellate Tribunal · (2024) 11 NCLAT CK 1565
Companies Act 2013-Section 241, 398NCLT Rules, 2016-Rule 2 (9)Indian Evidence Act, 1872-Section 76
Tribunals and Commissions21 Nov 2024
Lieutenant Colonel Sandeep Dewan Vs Ootacamund Club & Ors.
National Company Law Appellate Tribunal · (2024) 11 NCLAT CK 1561
Companies Act, 2013-Section 8, 105, 241, 242, 244(1), 244(1)(b), 421National Company Law Tribunal Rules, 2016-Rules 11, 14, 83AManagement and Administration Rules 2014-Rule 19
Tribunals and Commissions21 Nov 2024
M Ramakanth Vs M/s. Nagarjuna Fertiliser and Chemicals Limited
National Company Law Appellate Tribunal · (2024) 11 NCLAT CK 1554
I & B Code-Section 3(11), 5(20), 5(21), 8, 9, Rule 5Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules 2016
Tribunals and Commissions21 Nov 2024
Mr. Bhagawant Narayan Naik Vs Ritesh R. Mahajan & Anr.
National Company Law Appellate Tribunal · (2024) 11 NCLAT CK 1550
I & B Code, 2016-Section 7, 14, 18, 30(2)(e), 60(5), 61, 238NCLT Rules, 2016-Rule 11CPC-Order 7 Rule 11, 39 Rule 1 and 2