Tribunals and Commissions17 Dec 2024
M/s. Wind Construction Private Limited Vs Mr. Ebenezar Inbaraj
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1494
I & B Code, 2016
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2024
1,291 judgments · page 3 of 65
Tribunals and Commissions17 Dec 2024
M/s Vasavi Power Services Pvt. Ltd. Vs M/s Promac Engineering Industries Ltd.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1495
I&B Code, 2016-Section 9, 238A
Tribunals and Commissions17 Dec 2024
Sai Syntex Co. Vs Atlantic Spinning And Weaving Mills Ltd
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1496
I & B Code 2016-Section 42, 238 A
Tribunals and Commissions17 Dec 2024Allowed
Rakesh Kumar Jain Vs M/s ADTV Communications Private Limited
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1497
Insolvency and Bankruptcy Code, 2016-Section 3(1), 3(10), 3(12), 5(7), 5(8), 7, 9, 61, 65, 238, 238ALimitation Act, 1963-Section 5, 14, 18, Article 137 of the ScheduleCode of Civil Procedure, 1908-Section 2(2), 2(3), Order XXI Rule 30
Tribunals and Commissions17 Dec 2024
Sibanarayan Chhotray Vs Indian Overseas Bank & Anr.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1498
Insolvency and Bankruptcy Code, 2016-Section 7, 12(3), 33(1)(a), 60(5)(c)Constitution of India-Article 14, 19(1)(g)NCLT Rules, 2016-Rule 11
Tribunals and Commissions17 Dec 2024
Harpal Singh Chawla Vs Vivek Khanna & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1499
IBC-Section 3, sub-section (6); Section 7; Section 60, sub-section (5)Arbitration and Conciliation Act, 1996-Section 34The Haryana Building Code, 2017-Clause 4.10; Code 4.8; Code 4.11(1)(i), (iv), (v) and (vi)
Tribunals and Commissions16 Dec 2024Allowed
M/s. Mamtha Steels Corporation Vs Yosmite Engineering Pvt. Ltd.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1500
I & B Code-Section 61, 9, 8, 8(1), 8(2)(a)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5
Tribunals and Commissions16 Dec 2024Partly Allowed
Nimmagadda Surya Pradeep Bio-Tech Pvt. Ltd. & Ors. Vs Kamineni Steels & Power India Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1501
I & B Code-Section 10, 33, 34, 33 (1)(a)(ii), 54 (1), Regulation 14 (3)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12, 30
Tribunals and Commissions16 Dec 2024
Lanco Kondapalli Power Limited Vs M/s. MCM Pacific PTE Limited & Anr.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1502
Insolvency and Bankruptcy Code, 2016-Section 7, 30(6), 33, 60(5), 61Companies Act, 2013-Section 425Contempt of Courts Act-Section 12, 14, 19
Tribunals and Commissions16 Dec 2024
P. Jayagovind Vs Bijoy Prabhakaran Pulipra & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1503
I & B Code-Section 61, 30 & 31
Tribunals and Commissions16 Dec 2024
Rajendra Prasad Tak Vs Sh. Giridhari Lal Sharma & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1504
I & B Code, 2016-Section 61, 7, 22(3)(b)NCLT Rules, 2016-Rule 11
Tribunals and Commissions16 Dec 2024
G. Rathinavelu Vs Mr. Shriraam Shekhar & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1505
I & B Code, 2016-Section 7, 14, 17, 19(2), 60(5)SARFAESI Act, 2002-Section 13(2), 13(4), 14Companies Act-Section 425
Tribunals and Commissions16 Dec 2024
CA Naren Sheth
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1506
I & B Code-Section 61(2)
Tribunals and Commissions16 Dec 2024
Deputy Director Directorate Of Enforcement Vs KEC International Ltd. & Anr.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1550
Insolvency and Bankruptcy Code, 2016-Section 60(5)Prevention of Money Laundering Act, 2002-Section 42
Tribunals and Commissions16 Dec 2024Allowed
Varun Gupta Vs ISINOX Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1507
Insolvency and Bankruptcy Code, 2016-Section 61, 7, 5(8)(e), 7(1), 5(20), 21(5), 5(7), 9
Tribunals and Commissions16 Dec 2024
Straw Commodities LLP Vs Anram Agro Trading Pvt. Ltd.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1508
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(5)(2)(d), 7IT Act-Section 65B
Tribunals and Commissions16 Dec 2024
Vadilal Industries Ltd. Vs Fanendra Munot & Ors.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1509
Insolvency and Bankruptcy Code, 2016-Section 9, 15, 30(2), 30(6), 31, 60(5)
Tribunals and Commissions16 Dec 2024Disposed of
Sunil Kumar Agarwal Liquidator of Varia Engineering Works Pvt. Ltd. Vs ---
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1548
Insolvency and Bankruptcy Code, 2016-Section 7, 54
Tribunals and Commissions16 Dec 2024
Mahendra C Shah Vs Bank of Baroda & Anr.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1510
Insolvency and Bankruptcy Code, 2016-Section 7, 61, 61(1), 61(2)Companies Act 2013
Tribunals and Commissions16 Dec 2024
Divyang Gopalbhai Soni Vs Bank Of Baroda & Anr.
National Company Law Appellate Tribunal · (2024) 12 NCLAT CK 1274
the Code-Section 94, 94(1)