Tribunals and Commissions16 Jan 2020Disposed Of
Unistill Alcoblends Pvt. Ltd. Vs India Brewery And Distillery Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 01 NCLAT CK 0023
Insolvency And Bankruptcy Code, 2016 — Section 8, 9
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 40 of 42
Tribunals and Commissions15 Jan 2020Disposed Of
M/s Vaiva Metals And Alloys Pvt. Ltd. And Anr Vs M/s Sungil India Pvt. Ltd. And Anr
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0085
Constitution Of India, 1950 — Article 14, 19(1)(g)Insolvency And Bankruptcy Code, 2016 — Section 9, 12
Tribunals and Commissions15 Jan 2020Allowed
Syndicate Bank Vs Him Steel Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0056
Companies Act, 2013 — Section 429Insolvency And Bankruptcy Code, 2016 — Section 19(2)
Tribunals and Commissions14 Jan 2020Disposed Of
M/S Vikas Scaffolding Systems Vs M/s BR Kohli Buildtech Private Limited
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0078
Insolvency And Bankruptcy Code, 2016 — Section 11
Tribunals and Commissions14 Jan 2020Dismissed
M/S Vinayak Laser Tech Private Limited Vs M/S Instapower Limited
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0077
Insolvency And Bankruptcy Code, 2016 — Section 7, 8, 9Limitation Act, 1963 — Article 137Limitation Act, 1963 — Section 5
Tribunals and Commissions14 Jan 2020Disposed Of
M/S Khari Constructions Private Limited And Ors Vs Registrar Of Companies And Anr
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0073
Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3), 455Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9
Tribunals and Commissions14 Jan 2020Disposed Of
Income Tax Officer, Ward 1(2) Vs Registrar Of Companies And Ors
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0071
Income Tax Act, 1961 — Section 139(1), 143(1), 143(2), 144, 271(1)(b), 271(1)(c)Companies Act, 2013 — Section 248(1), 252(1), 455
Tribunals and Commissions14 Jan 2020Disposed Of
State Bank Of India Vs Advance Sufactanta India Ltd.
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0057
Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 4Insolvency And Bankruptcy Code, 2016 — Section 33(2), 33(6), 53
Tribunals and Commissions14 Jan 2020
The Law Point Vs Avon Infracon Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0038
Companies (Incorporation) Rules, 2014 — Rule 35General Clauses Act, 1897 — Section 27Evidence Act, 1872 — Section 114
Tribunals and Commissions13 Jan 2020Dismissed
K.K. Agarwal And Ors. Vs Soni Infratech Pvt. Ltd. And Ors
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0058
Code Of Civil Procedure, 1908 — Section 9Contempt Of Courts Act, 1971 — Section 10, 12Companies Act, 2013 — Section 425
Tribunals and Commissions13 Jan 2020Disposed Of
Ivalue Advisors Pvt. Ltd. Vs Srinagar Banihal Expressway Ltd.
National Company Law Appellate Tribunal · (2020) 01 NCLAT CK 0025
Insolvency And Bankruptcy Code, 2016 — Section 5(6), 8, 9, 9(3)Micro Small And Medium Enterprises Development Act, 2006 — Section 16, 17, 18, 18(1), 18(3)Evidence Act, 1872 — Section 25
Tribunals and Commissions13 Jan 2020Dismissed
Indian Overseas Bank Vs Patel Woods Products Ltd.
National Company Law Appellate Tribunal · (2020) 01 NCLAT CK 0021
Insolvency And Bankruptcy Code, 2016 — Section 7, 65Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19
Tribunals and Commissions13 Jan 2020Allowed
Madan Lal Food Products Pvt. Ltd. Vs Union Of India
National Company Law Appellate Tribunal · (2020) 01 NCLAT CK 0020
Companies Act, 1956 — Section 560Companies Act, 2013 — Section 248, 434(1)(C)Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 9
Tribunals and Commissions13 Jan 2020Dismissed
Vivek Jha Vs Daimler Financial Services India Private Ltd. And Anr.
National Company Law Appellate Tribunal · (2020) 01 NCLAT CK 0019
Insolvency And Bankruptcy Code, 2016 — Section 3(8), 3(12), 3(17), 5(7), 5(8), 7, 238Hire Purchase Act, 1972 — Section 2(c), 2(d), 2(e), 2(f), 10, 19, 20, 24, 25Limitation Act, 1963 — Section 18
Tribunals and Commissions13 Jan 2020Allowed
DLF Ltd. And Anr Vs Satya Bhushan Kaura And Anr
National Company Law Appellate Tribunal · (2020) 01 NCLAT CK 0018
Companies Act, 2013 — Section 58, 58(4), 58(5), 421Companies Act, 1956 — Section 397Indian Succession Act, 1925 — Section 276, 290
Tribunals and Commissions10 Jan 2020
BSE Limited Vs STG Lifecare Limited
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0100
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14(1), 14(2), 14(3), 14(4)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6
Tribunals and Commissions10 Jan 2020Dismissed
Rohini Industrial Electricals Ltd. Vs National Textiles Corporation Ltd.
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0097
Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 5(6)(b), 8, 9
Tribunals and Commissions10 Jan 2020Disposed Of
Union Bank Of India Vs Era Infra Engineering Ltd.
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0060
Insolvency And Bankruptcy Code, 2016 — Section 14, 60(5), 238
Tribunals and Commissions10 Jan 2020Disposed Of
Anil Mahindroo And Ors. Vs Earth Iconoic Infrastructures Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 01 NCLT CK 0059
Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 4Insolvency And Bankruptcy Code, 2016 — Section 33(2), 33(6), 53
Tribunals and Commissions10 Jan 2020Disposed Of
Mackintosh Burn Ltd. Vs M/S. Sarkar And Chowdhury Enterprises Pvt. Ltd. And Anr.
National Company Law Appellate Tribunal · (2020) 01 NCLAT CK 0017