Tribunals and Commissions07 Jul 2014Dismissed
Hitesh Kumar Vs Oriental Bank Of Commerce And Ors.
Debts Recovery Appellate Tribunal · (2015) 1 BC(DRAT) 171
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 98 of 113
Tribunals and Commissions04 Jul 2014Disposed Of
Punjab National Bank Vs Punjab State Industrial Development Corpn. Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2015) 4 BC(DRAT) 37
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19, 30, 31, 31A, 31(1)Companies Act, 1956 — Section 446
Tribunals and Commissions03 Jul 2014Disposed Of
Lata Rani And Ors. Vs Punjab National Bank And Ors.
Debts Recovery Appellate Tribunal · (2015) 2 BC(DRAT) 220
Tribunals and Commissions03 Jul 2014Dismissed
B.M. Gandhi Vs Oriental Bank Of Commerce And Ors.
Debts Recovery Appellate Tribunal · (2015) 2 BC(DRAT) 215
Indian Contract Act, 1872 — Section 62, 63Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19(7)
Tribunals and Commissions02 Jul 2014Dismissed
Axis Bank Vs Punjab National Bank And Ors.
Debts Recovery Appellate Tribunal · (2015) 2 BC(DRAT) 207
Negotiable Instruments Act, 1881 — Section 131
Tribunals and Commissions02 Jul 2014Dismissed
State Bank Of Bikaner & Jaipur Vs Rajat Fashion Bazaar And Ors.
Debts Recovery Appellate Tribunal · (2015) 2 BC(DRAT) 123
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
Tribunals and Commissions02 Jul 2014Dismissed
Janak Raj Chouhan Vs Bank Of India And Ors.
Debts Recovery Appellate Tribunal · (2015) 1 BC 178
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17
Tribunals and Commissions01 Jul 2014Dismissed
Arun Kumar Tantia Vs ICICI Bank Ltd. And Ors.
Debts Recovery Appellate Tribunal · (2015) 3 BC(DRAT) 117
Evidence Act, 1872 — Section 114
Tribunals and Commissions30 Jun 2014Dismissed
Sushil Jaiswal Vs Punjab National Bank And Anr
Debts Recovery Appellate Tribunal · (2014) 4 BC(DRAT) 71
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)Security Interest (Enforcement) Rules, 2002 — Rule 8(5), 8(6), 8(7)
Tribunals and Commissions30 Jun 2014Disposed Of
V.P. Sharma Vs Syndicate Bank
Debts Recovery Appellate Tribunal · (2015) 1 BC 189
Code Of Criminal Procedure, 1973 — Section 195(1)(b), 340
Tribunals and Commissions30 Jun 2014Allowed
Kanti Lal Sadh Vs Indian Overseas Bank
Debts Recovery Appellate Tribunal · (2014) 3 BC(DRAT) 158
Arbitration And Conciliation Act, 1996 — Section 34Indian Contract Act, 1872 — Section 25Indian Easements Act, 1882 — Section 2, 25, 26
Tribunals and Commissions30 Jun 2014Dismissed
Baldev Singh Vs Central Bank Of India
Debts Recovery Appellate Tribunal · (2015) 2 BC(DRAT) 91
Income Tax (Certificate Proceedings) Rules, 1962 — Rule 45Indian Partnership Act, 1932 — Section 32
Tribunals and Commissions27 Jun 2014
Arun Khosla Vs Central Bank Of India And Ors.
Debts Recovery Appellate Tribunal · (2015) 1 BC(DRAT) 74
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 3, Order 41 Rule 4, Order 22 Rule 4, Order 1 Rule 9, Order 22 Rule 9, Order 22 Rule 9(1), Order 22 Rule 9(2), Order 22 Rule 9(3), Order 22 Rule 22, Order 33 Rule 33Punjab Land Acquisition (Defence Of India) Rules, 1948 — Rule 10Indian Contract Act, 1872 — Section 124, 125, 126, 127, 128, 129, 130, 131, 132, 133, 134, 135, 136, 137, 138, 139
Tribunals and Commissions27 Jun 2014Dismissed
Bank Of Baroda Vs Geeta Narang And Ors.
Debts Recovery Appellate Tribunal · (2015) 2 BC(DRAT) 71
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 19
Tribunals and Commissions26 Jun 2014Dismissed
Simmi Kharbanda Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2015) 2 BC(DRAT) 76
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 14, 18, 18(1)
Tribunals and Commissions23 Jun 2014Disposed Of
Navalakha Agencies And Ors Vs Indian Bank
Debts Recovery Appellate Tribunal · (2014) 06 DRAT CK 0001
Tribunals and Commissions17 Jun 2014Allowed
Punjab & Sind Bank Vs Surinder Kaur And Ors.
Debts Recovery Appellate Tribunal · (2015) 3 BC(DRAT) 43
Tribunals and Commissions09 Jun 2014Disposed Of
Chhabra Agro Industries And Ors. Vs State Bank Of India And Ors.
Debts Recovery Appellate Tribunal · (2015) 2 BC(DRAT) 134
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 18(1)
Tribunals and Commissions06 Jun 2014Disposed Of
Lake City Motors Pvt. Ltd. Vs Royal Bank Of Scotland N.V. And Ors.
Debts Recovery Appellate Tribunal · (2015) 2 BC(DRAT) 145
Tribunals and Commissions06 Jun 2014Disposed Of
Harish Chandra (India) Ltd. And Ors. Vs Corporation Bank And Ors.
Debts Recovery Appellate Tribunal · (2015) 2 BC(DRAT) 116
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 17(A)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)