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Debts Recovery Appellate Tribunal judgments

2,242 judgments · page 90 of 113

Tribunals and Commissions29 Dec 2015Dismissed

Sangeeta Jeswani And Ors. Vs Oriental Bank Of Commerce And Ors.

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0004

Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 4Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 30

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Tribunals and Commissions29 Dec 2015Dismissed

BMP Metals (P.) Ltd. And Ors. Vs Bank Of Baroda

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0003

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Tribunals and Commissions29 Dec 2015Dismissed

Microwave Communications Ltd. And Ors. Vs Credit Agricole CIB And Ors.

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0002

Indian Contract Act, 1872 - Section 124, 125, 125AMotor Vehicles Act, 1988 - Section 157Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 2(g)

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Tribunals and Commissions23 Dec 2015Disposed Of

Shamsher Singh Vs State Bank Of Patiala

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0008

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Tribunals and Commissions23 Dec 2015Dismissed

Lan Eseda Industries Vs Hari Rice And Agro Pvt. Ltd. And Ors.

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0007

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Tribunals and Commissions18 Dec 2015Dismissed

Vinod Aggarwal And Ors. Vs State Bank Of Bikaner And Jaipur

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0010

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Tribunals and Commissions18 Dec 2015Dismissed

Vijay Kumar Vs State Bank Of India And Ors.

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0009

Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 30

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Tribunals and Commissions17 Dec 2015Dismissed

ICICI Bank Ltd. Vs J.S. Pick Move Transport Pvt. Ltd. And Ors.

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0012

Limitation Act, 1963 — Section 19, 20Limitation Act, 1963 — Article 36, 37

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Tribunals and Commissions17 Dec 2015Disposed Of

Federal Bank Ltd. Vs Axis Bank Ltd. And Ors.

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0011

Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 5A

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Tribunals and Commissions10 Dec 2015Dismissed

Tourism Finance Corporation Of India Ltd. Vs Woody's Hotels Pvt. Ltd. And Ors.

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0013

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Tribunals and Commissions10 Dec 2015Allowed

Dimple N. Hemani Vs State Bank Of India And Ors

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0001

Code Of Criminal Procedure, 1973 (Crpc) — Section 200, 340Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 32Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 30

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Tribunals and Commissions02 Dec 2015Disposed Of

Kwick Travels Pvt. Ltd. And Ors. Vs Assets Care And Reconstruction Enterprises Pvt. Ltd. And Ors.

Debts Recovery Appellate Tribunal · (2015) 12 DRAT CK 0014

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Tribunals and Commissions26 Nov 2015Allowed

Bank Of Baroda Vs R.B.S. Copper Products Pvt. Ltd.

Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0001

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 14, 17

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Tribunals and Commissions19 Nov 2015Dismissed

Anju Kejriwal Vs Indian Overseas Bank And Ors.

Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0003

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Tribunals and Commissions19 Nov 2015Dismissed

Ramgarhia Co-Operative Bank Ltd. Vs Urmila Chopra And Ors.

Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0002

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)

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Tribunals and Commissions18 Nov 2015Allowed

ASREC (India) Ltd. Vs Hi-Tech Generators And Engineers Ltd.

Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0004

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)

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Tribunals and Commissions17 Nov 2015Dismissed

Murari Investment And Trading Co. Ltd. And Ors. Vs IFCI Ltd.

Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0006

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Tribunals and Commissions17 Nov 2015Allowed

Neeraj Vaid Vs Indian Overseas Bank And Ors.

Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0005

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17(1)

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Tribunals and Commissions12 Nov 2015Dismissed

Radhesh Sharma Vs Canara Bank And Ors.

Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0007

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14

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Tribunals and Commissions10 Nov 2015Allowed

Small Industries Development Bank Of India Vs Shanti Devi Halwai And Ors.

Debts Recovery Appellate Tribunal · (2015) 11 DRAT CK 0008

Code Of Civil Procedure, 1908 — Section 150, Order 21 Rule 49Indian Partnership Act, 1932 — Section 24, 25, 13(12)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(f), 13(2)

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