COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments

2,242 judgments · page 72 of 113

Tribunals and Commissions28 Apr 2022Allowed

Indian Overseas Bank Vs M/s. Palm Kernel India Pvt. Ltd. & Ors

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0021

Arbitration and Conciliation Act, 1996 — Section 23(4), 29ACommercial Courts Act, 2015 — Section 12ANegotiable Instruments Act, 1881 — Section 18(1)

Tribunals and Commissions28 Apr 2022Dismissed

Gangaram Narayandas, through its Prop. Shri. Kishore S/o Gangaram Lakhwani & Ors Vs HDB Financial Services Ltd. & Anr

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0020

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 18(1)

Tribunals and Commissions27 Apr 2022Allowed

M/s. Global Gourmet Pvt. Ltd Vs Indian Bank & Ors

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0027

Arbitration and Conciliation Act, 1996 — Section 23(4), 29ACommercial Courts Act, 2015 — Section 12ANegotiable Instruments Act, 1881 — Section 18(1)

Tribunals and Commissions27 Apr 2022Dismissed

M/s KKS Ltd Vs Standard Chartered Bank & Ors

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0026

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 21

Tribunals and Commissions27 Apr 2022Dismissed

M/s. Pegasus Assets Reconstruction Pvt. Ltd Vs M/s. V. Hotels Ltd. (Formerly known as Tulip Hospitality Services Ltd.) & 8 Ors

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0025

Tribunals and Commissions27 Apr 2022Dismissed

Narmada Cars Pvt. Ltd Vs Bank of Baroda & Ors

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0024

Recovery Of Debts And Bankruptcy Act, 1993 — Section 19, 21

Tribunals and Commissions27 Apr 2022Dismissed

Bank of Baroda Vs Krishna Agarwal

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0018

Tribunals and Commissions27 Apr 2022Dismissed

Bonthu Aruna Vs State Bank of India

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0017

Limitation Act, 1963 — Section 5

Tribunals and Commissions25 Apr 2022Disposed Of

Authorized Officer, Akola Janata Commercial Co operative Bank Ltd Vs M/s. Chintamani Cotex & Ors

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0022

Tribunals and Commissions21 Apr 2022Dismissed

M/s. S. K. Timber, Through its proprietor, Shri. Ajay S/o Subhashchandra Mehta & Anr Vs Canara Bank, Through its Authorized Officer, Nagpur

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0015

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 18

Tribunals and Commissions20 Apr 2022Dismissed

Union Bank of India Vs M/s. Chittaranjan Multipurpose Heemghar Private Limited

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0013

Tribunals and Commissions20 Apr 2022Dismissed

State Bank Of India And Others Vs Giridhari Sahoo

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0011

Limitation Act, 1963 — Section 5, 14Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 17(6)

Tribunals and Commissions19 Apr 2022Dismissed

M/s. Pegasus Assets Reconstruction Private Limited Vs M/s. Sparktech Engineering & Construction Company & 5 Others

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0014

Tribunals and Commissions18 Apr 2022Disposed Of

M/s. Kayjee Engineers & 4 Others Vs City Union Bank Limited

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0008

Tribunals and Commissions18 Apr 2022Disposed Of

UCO Bank Vs M/s. Black Diamonds Petro Products Private Limited & 2 Others

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0007

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(5), 17(6)

Tribunals and Commissions06 Apr 2022Dismissed

Samar De & Another Vs Punjab National Bank

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0001

Tribunals and Commissions05 Apr 2022Disposed Of

Sanmitra Sahakari Bank Ltd Vs Saluja Jaspreetsingh Paramjeetsingh & Ors

Debts Recovery Appellate Tribunal · (2022) 04 DRAT CK 0010

Tribunals and Commissions30 Mar 2022Dismissed

Sanjay Kumar Agarwal Vs ICICI Bank Limited & Another

Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0008

Tribunals and Commissions29 Mar 2022Disposed Of

UCO Bank Vs M/s. Black Diamonds Petro Products Pvt. Ltd. & others

Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0010

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(5), 17(6)

Tribunals and Commissions23 Mar 2022

Chief Manager & A.O., Andhra Bank Vs M/s. Sri Venkata Sai Poultries & Others

Debts Recovery Appellate Tribunal · (2022) 03 DRAT CK 0004

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)