Tribunals and Commissions08 Jan 2025Allowed
Cholamandalam Investment & Finance Ltd Vs Uptown Girls & Anr
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1683
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 37 of 113
Tribunals and Commissions08 Jan 2025Disposed Of
M/s. Krishna Electrovision Pvt. Ltd. & Ors Vs South Indian Bank
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1682
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 18(1)
Tribunals and Commissions07 Jan 2025Disposed Of
M/s Crystal Solvent Pvt. Ltd. & Ors Vs Authorised Officer, Nagpur Nagrik Sahakari Bank Ltd. & Anr
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1686
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(3), 13(3A)Security Interest(Enforcement) Rules, 2002 - Rule 8(1)
Tribunals and Commissions07 Jan 2025Disposed Of
United Life Kisan Producer Company Ltd Vs Bank Of Baroda
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1665
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 18
Tribunals and Commissions06 Jan 2025Disposed Of
Kalyani Industries Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1690
Tribunals and Commissions06 Jan 2025Allowed
Indus Ind Bank Ltd Vs M/s Pyramid Saimira Threatre Ltd & Ors
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1672
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 20Contract Act, 1872 - Section 62
Tribunals and Commissions03 Jan 2025Disposed Of
M/s. Alica Kraft Papers Pvt. Ltd & Ors Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1689
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(3), 13(3A), 14, 18(1)
Tribunals and Commissions03 Jan 2025Disposed Of
M/s. Live In Aqua Solution Pvt. Ltd. & Ors Vs HDFC Bank & Ors
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1688
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(3), 18(1)
Tribunals and Commissions03 Jan 2025Disposed Of
M/s. R.A. Brothers & Ors Vs Bank Of Baroda
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1687
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4)
Tribunals and Commissions01 Jan 2025Disposed Of
Mr. Anoor K. Prakasam Vs The Authorised Officer State Bank Of India
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1673
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19, 24, 30Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 2(1)(i), 13(4), 14, 17, 17(1), 18, 18(2)Limitation Act, 1963 - Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29, 29(2)
Tribunals and Commissions20 Dec 2024Disposed Of
Gamji Dharaji Barot & Ors Vs Authorised Officer, Bajaj Finance Ltd
Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0038
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14
Tribunals and Commissions20 Dec 2024Disposed Of
Shaikh Asif Shaikh Ibrahim Mansoori Vs State Bank of India
Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0002
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(3)
Tribunals and Commissions20 Dec 2024Disposed Of
Bahilabhai Balubhai Patel Vs Authorised Officer Rajkot Nagrik Sahakari Bank Ltd. & Anr
Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0001
Tribunals and Commissions19 Dec 2024Disposed Of
Seven Star Satellite Pvt. Ltd. & Ors Vs Deutsche Bank AG & Ors
Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0003
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14, 18(1)
Tribunals and Commissions18 Dec 2024Dismissed
M/s. Venkatesh Allied Solution Co Vs Authorized Officer, Bank of India & Ors
Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0006
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17(1)Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24
Tribunals and Commissions18 Dec 2024Allowed
Sheshrao Dharma Pawar Vs Bank of India & Ors
Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0005
Tribunals and Commissions18 Dec 2024Dismissed
Pravin N Soni & Anr Vs M/s. SMFG India Credit Co. Ltd
Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0004
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4), 18(1), 26(D)
Tribunals and Commissions17 Dec 2024Disposed Of
M/s. Stemkor International Pvt. Ltd. & Ors Vs State Bank of India
Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0010
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3), 13(4), 14, 18(1)
Tribunals and Commissions17 Dec 2024Disposed Of
Invent Assets Securitisation & Reconstruction Pvt. Ltd Vs Kai Sushilatai Gaikwad Bhauuddeshiya Sanstha Solapur & Ors
Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0009
Tribunals and Commissions17 Dec 2024Disposed Of
Mahatma Gandhi Vidyamandir Vs Religare Finvest Ltd. & Ors
Debts Recovery Appellate Tribunal · (2024) 12 DRAT CK 0008