Tribunals and Commissions07 Jul 2026
Canara Bank Vs Shri Ajay Arora & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1812
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments
2,242 judgments · page 15 of 113
Tribunals and Commissions07 Jul 2026
Canara Bank Vs Shri Raj Kapoor Kumawat & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1813
Tribunals and Commissions07 Jul 2026
Canara Bank Vs Dharmendra Mathe
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1814
Tribunals and Commissions07 Jul 2026
Canara Bank Vs Shri Nitin Parikh & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1815
Tribunals and Commissions07 Jul 2026
Prem Chand Goel Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1816
Recovery of Debts and Bankruptcy Act, 1993-Section 22 (2) (g)Limitation Act, 1963-Section 5CPC-Order IX Rule 13, 9 Rule 13
Tribunals and Commissions07 Jul 2026
Authorised Officer, Punjab & Sind Bank Vs Satyavir Singh
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1817
Tribunals and Commissions07 Jul 2026
Canara Bank Vs Smt. Aarti Kanoongo & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1818
Tribunals and Commissions07 Jul 2026Allowed
The Authorised Officer, State Bank Of India Vs Mr. K. Murugesa Pillai & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1819
SARFAESI Act-Section 13(4)Security Interest (Enforcement) Rules, 2002-Rule 8(6), 9(1), Proviso to Rule 9(1)
Tribunals and Commissions07 Jul 2026Allowed
The Authorised Officer, Punjab National Bank Vs V. Shankar & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1820
SARFAESI Act-Section 13(4), 13(2), 18, 2(ze)Indian Contract Act-Section 128, 126, 23RDB Act-Section 2(g), 17
Tribunals and Commissions07 Jul 2026Dismissed
Abu Thahir P.B. & Ors. Vs The South Indian Bank Ltd. & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1821
SARFAESI Act-Section 18, 14, 14(1) proviso sub-clauses (i) to (ix), 26D, 13(2), 13(4)Security Interest (Enforcement) Rules, 2002-Rule 8(1), 8(2)
Tribunals and Commissions07 Jul 2026
M/s. Super Sun Enterprises & Ors. Vs The A.O., Indian Bank
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1549
SARFAESI
Tribunals and Commissions06 Jul 2026
Punjab National Bank Vs Smt. Sheela Devi & Anr.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1822
Tribunals and Commissions06 Jul 2026
Suresh Chand Sharma & Ors. Vs The Chief Manager (State Bank Of Bikaner And Jaipur) & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1823
Tribunals and Commissions06 Jul 2026
Shri Mukesh & Ors. Vs Punjab National Bank
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1824
Tribunals and Commissions06 Jul 2026
Encore Asset Reconstruction Company Private Limited Vs M/s New Tech Imports Private Limited & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1825
Tribunals and Commissions06 Jul 2026
Shri Jasbir Singh Khangura & Ors. Vs UV Reconstruction Company Limited (Previously Tourism Finance Corporation of India Limited) & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1826
CPC-Order IX Rule 13RDB Act, 1993-Section 22, 19(25)
Tribunals and Commissions06 Jul 2026
Mr. Kalu Dhama & Anr. Vs SMFG Indian Home Finance Limited
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1827
SARFAESI
Tribunals and Commissions06 Jul 2026
National Cooperative Development Corporation & Anr. Vs M/s Shri Shankar Sahakari Sakhar Karkhana Limited
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1828
Tribunals and Commissions06 Jul 2026
Svatantra Micro Housing Finance Corporation Limited Vs Satyanarayan Dadhich
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1829
Tribunals and Commissions06 Jul 2026
Suresh Kumar P.K. Vs The Manager, Indian Bank & Ors.
Debts Recovery Appellate Tribunal · (2026) 07 DRAT CK 1830
RDB Act, 1993-Section 30(1), 19 (3A), 19 (4), 19 (4A)Transfer of Property Act, 1882-Section 53, 53 (1), 65A