Tribunals and Commissions10 Jan 2025Dismissed
Mahatma Gandhi Vidyamandir Vs Religare Finvest Ltd. & Ors
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1676
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2025
40 judgments · page 2 of 2
Tribunals and Commissions10 Jan 2025Allowed
Vilas Vasant Gandhe Vs Encore Asset Reconstruction Pvt. Ltd
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1675
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2)
Tribunals and Commissions10 Jan 2025Dismissed
Bank Of Baroda Vs E star Infotech Ltd & Anr
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1674
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(3A)
Tribunals and Commissions10 Jan 2025Dismissed
B S Rajnarain Vs Axis Bank Limited
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1670
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 20Contract Act, 1872 - Section 62, 129, 130, 133
Tribunals and Commissions09 Jan 2025Dismissed
M/s. Re Infra, A Partnership Firm & Ors Vs Central Bank Of India
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1681
Tribunals and Commissions09 Jan 2025Disposed Of
Sharif Yasin Padiyar Vs Bank Of India & Ors
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1680
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 18(1)Security Interest (Enforcement) Rules, 2002 - Rule 8(6)
Tribunals and Commissions09 Jan 2025Allowed
M/s. Agrawal Industries & Ors Vs Kotak Mahindra Bank Ltd
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1679
Tribunals and Commissions09 Jan 2025Disposed Of
Smt. A. Chitrakala Vs DBS Bank India Ltd Or Lakshmi Vilas Bank Ltd
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1671
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 20
Tribunals and Commissions08 Jan 2025Dismissed
Ramesh K. Bathija Vs Punjab National Bank & Ors
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1685
Recovery Of Debts And Bankruptcy Act, 1993 - Section 2(g)
Tribunals and Commissions08 Jan 2025Dismissed
Hindustan Petroleum Corporation Ltd Vs Bassein Catholic Co-operative Bank Ltd. & Ors
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1684
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 17(4A)
Tribunals and Commissions08 Jan 2025Allowed
Cholamandalam Investment & Finance Ltd Vs Uptown Girls & Anr
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1683
Tribunals and Commissions08 Jan 2025Disposed Of
M/s. Krishna Electrovision Pvt. Ltd. & Ors Vs South Indian Bank
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1682
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 18(1)
Tribunals and Commissions07 Jan 2025Disposed Of
M/s Crystal Solvent Pvt. Ltd. & Ors Vs Authorised Officer, Nagpur Nagrik Sahakari Bank Ltd. & Anr
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1686
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(3), 13(3A)Security Interest(Enforcement) Rules, 2002 - Rule 8(1)
Tribunals and Commissions07 Jan 2025Disposed Of
United Life Kisan Producer Company Ltd Vs Bank Of Baroda
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1665
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 18
Tribunals and Commissions06 Jan 2025Disposed Of
Kalyani Industries Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1690
Tribunals and Commissions06 Jan 2025Allowed
Indus Ind Bank Ltd Vs M/s Pyramid Saimira Threatre Ltd & Ors
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1672
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 20Contract Act, 1872 - Section 62
Tribunals and Commissions03 Jan 2025Disposed Of
M/s. Alica Kraft Papers Pvt. Ltd & Ors Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1689
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(3), 13(3A), 14, 18(1)
Tribunals and Commissions03 Jan 2025Disposed Of
M/s. Live In Aqua Solution Pvt. Ltd. & Ors Vs HDFC Bank & Ors
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1688
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(3), 18(1)
Tribunals and Commissions03 Jan 2025Disposed Of
M/s. R.A. Brothers & Ors Vs Bank Of Baroda
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1687
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4)
Tribunals and Commissions01 Jan 2025Disposed Of
Mr. Anoor K. Prakasam Vs The Authorised Officer State Bank Of India
Debts Recovery Appellate Tribunal · (2025) 01 DRAT CK 1673
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19, 24, 30Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 2(1)(i), 13(4), 14, 17, 17(1), 18, 18(2)Limitation Act, 1963 - Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29, 29(2)