Tribunals and Commissions20 Jan 2023Disposed Of
Anjali W/o Pradeep Nehete Vs UCO Bank, Zonal Officer & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0037
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17A
COURT ARCHIVE
Debts Recovery Appellate Tribunal judgments, 2023
216 judgments · page 10 of 11
Tribunals and Commissions19 Jan 2023Disposed Of
M/s. Shree Pharma Engineering Works and Ors Vs Indian Bank & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0042
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 17, 18(1)Security Interest (Enforcement) Rules, 2002 — Rule 8(1), 8(2), 8(5), 8(6), 8(7), 9(1)
Tribunals and Commissions18 Jan 2023Allowed
Bank of Baroda Vs Ramesh Balkrishna Kamble & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0035
Code Of Criminal Procedure, 1973 — Section 91, 160Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
Tribunals and Commissions18 Jan 2023Dismissed
M/s. Ghosh Brothers Auto Private Limited & 3 Others Vs IDBI Bank Limited
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0024
Tribunals and Commissions17 Jan 2023Disposed Of
Official Liquidator, High Court Vs M/s. Rare Asset Reconstruction Private Limited
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0027
Tribunals and Commissions17 Jan 2023Allowed
Sri Suman Chowdhury Vs Chief Manager, UCO Bank & 3 Others
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0026
Tribunals and Commissions17 Jan 2023Dismissed
Smt. Kolla Kasturi, W/o Satyanarayna Vs Authorised Officer, The Karur Vysya Bank Limited
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0025
Tribunals and Commissions17 Jan 2023Disposed Of
Kotak Mahindra Bank Ltd Vs Modinagar Paper Mills Ltd
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0019
Insolvency and Bankruptcy Code, 2016 — Section 7Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18
Tribunals and Commissions17 Jan 2023Disposed Of
Rajesh Kumar Mishra Vs Bank of Baroda & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0018
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18
Tribunals and Commissions16 Jan 2023Dismissed
Pravin Padmakar Banavilikar Vs State Bank of India
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0034
Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 22 Rule 1Limitation Act, 1963 — Article 137Transfer of Property Act 1882 — Section 130
Tribunals and Commissions12 Jan 2023Dismissed
Aman Khetrapal & Ors Vs Union Bank of India & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0020
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 18
Tribunals and Commissions11 Jan 2023Disposed Of
M/s. Wateredge Hospitality Pvt. Ltd. & Ors Vs Authorized Officer, State Bank Of India
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0033
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 18(1)
Tribunals and Commissions11 Jan 2023
Sushil Chhugani Vs Indian Overseas Bank & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0032
Tribunals and Commissions11 Jan 2023Disposed Of
Bank of Baroda Vs Manish Jaiswal
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0028
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
Tribunals and Commissions11 Jan 2023Disposed Of
Shri Ram Gopal Maheshwari Vs Canara Bank
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0023
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18
Tribunals and Commissions11 Jan 2023Allowed
Mahesh Mihani Vs Punjab and Sind Bank and Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0022
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(12), 19(13)(A), 19(25)
Tribunals and Commissions11 Jan 2023Disposed Of
Ms. Saraswati Corrugators Vs Canara Bank
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0021
Tribunals and Commissions10 Jan 2023Dismissed
MSTC Ltd Vs Standard Chartered Bank
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0031
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 28(4)
Tribunals and Commissions10 Jan 2023Disposed Of
Manojkumar Sureshchand Lunkad & Ors. Vs Authorised Officer, Punjab National Bank & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0030
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 18(1)
Tribunals and Commissions10 Jan 2023Allowed
Indian Overseas Bank Vs Ms. Lakshmi Lavanya Cold Storage Private Limited. & Ors
Debts Recovery Appellate Tribunal · (2023) 01 DRAT CK 0029