COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2020

61 judgments · page 4 of 4

Tribunals and Commissions01 Jan 2020Allowed

State Bank Of India Vs Harpreet Singh Banga

Debts Recovery Appellate Tribunal · (2020) 01 DRAT CK 0010

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17(1)