COURT ARCHIVE

Debts Recovery Appellate Tribunal judgments, 2018

62 judgments · page 4 of 4

Tribunals and Commissions23 Jan 2018Allowed

Corporation Bank Vs Ambica Timber Trade (P) Ltd. And Ors

Debts Recovery Appellate Tribunal · (2018) 01 DRAT CK 0002

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14

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Tribunals and Commissions22 Jan 2018Allowed

Royal Bank Of Scotland N.V Vs Nippun Gupta And Ors

Debts Recovery Appellate Tribunal · (2018) 01 DRAT CK 0003

Code Of Civil Procedure, 1908 (CPC) — Order 21 Rule 84Code Of Criminal Procedure, 1973 (Crpc) — Section 195, 340, 345Registration Act, 1908 — Section 17, 17(1)(b), 49

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