Court News
Loan Repayments No Excuse: Supreme Court Prioritises Spousal Maintenance
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divorce law IndiaClear topic ×
16 articles
Court News
SC Bars Withdrawal of Consent After Settlement in Mutual Divorce
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Court News
Matrimonial Mahabharata Ends: SC Quashes 80 Cases, Orders ₹5 Crore Alimony
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Court News
Supreme Court: Foreign Divorce Decrees Not Valid in India Without Fair Contest
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Court News
False Allegations of Impotency Are Mental Cruelty: Jharkhand HC Divorce Ruling
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Court News
J&K High Court: Private Agreement Cannot End Marriage, But Can Prove Separation
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Court News
Bombay High Court: Divorce Cannot Be Granted Solely on WhatsApp Chats
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Court News
Chhattisgarh High Court Rules WhatsApp Chats and Call Recordings Admissible in Matrimonial Disputes
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Court News
Delhi High Court Allows Early Mutual Divorce, Says Non-Consummated Marriage Causes Exceptional Hardship
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Court News
Jharkhand High Court: Employment-Related Separation Not Desertion, Husband’s Divorce Plea Dismissed
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Court News
Delhi High Court: Marriage Registration Not a Bar to Mutual Divorce Before One Year
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Court News
Jharkhand High Court Grants Divorce to Wife Humiliated Over Pre-Marriage Photos, Calls It Cruelty
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