Court News
Supreme Court Orders SIT Probe into Illegal Sale of Maharishi Mahesh Yogi Society Land
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Legal insights, case analysis and research craft.
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Registration Act 1908Clear topic ×
14 articles
Court News
Power of Attorney: NRIs’ Legal Lifeline for Managing Indian Assets
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Court News
Property Registration Deadlines in India: Four Months That Matter
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Court News
Property Documents in India: Register Within Four Months or Risk Invalidity
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Court News
Supreme Court Clarifies: Property Register Entry No Substitute for Title Deeds
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Court News
Delhi High Court Upholds Sanctity of Registered Sale Deeds
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Court News
Property Rights: The Hidden Engine of India’s Growth
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Key Wills Judgement
Samiullah v. State of Bihar & Ors.: Supreme Court Quashes Mandatory Mutation Rule for Property Registration
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Key Wills Judgement
Supreme Court Upholds Consent Decree in Gurcharan Singh v. Angrez Kaur, Validates Will in Landmark Succession Case
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Court News
Samiullah Vs. State of Bihar & Ors.: Supreme Court Quashes Bihar Mutation Rule
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Court News
Haryana to Mandate Registration of Property Sale Agreements
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Court News
Calcutta High Court Rules Final Partition Decree Must Be Fully Stamped to Be Executable
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