Court News
“Drug Users Are Victims”: Supreme Court Quashes NDPS Case Against Student, Says Focus Should Be on Supply Chain
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Court News
No Revised Return, No Fresh Claim in Section 264 Revision: Supreme Court Dismisses Housing Corporation's Appeals
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Court News
Non-Signatories Whose Rights Are Affected Can Be Joined in Arbitration: Supreme Court on “Veritable Parties”
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Court News
Bid Rejected for Not Submitting the “Original” of an Online Payment? Supreme Court Calls It Perverse
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Court News
No Order Against the State Without Making the State a Party: Supreme Court Sets Aside Absorption Direction, Awards Rs 10 Lakh
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Court News
IBC Appeal to the Supreme Court: Limitation Runs From Pronouncement, Not From When You Collect the Copy
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Court News
School Branch Closed: Chhattisgarh HC Says RTE Students Have No Absolute Right to Continue in a Private School
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Deeply Researched Wills Drafts
Gmail Account Suspended? Delhi HC Says No Writ Against Google Because Email Is Not a Public Function
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Court News
Vigilance Department Exempt From RTI? Not When the Information Relates to Corruption, Says Madras HC
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Court News
Husband Hid His First Marriage: Patna HC Says His Parents and First Wife Can't Be Prosecuted Without Abetment
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Court News
No FIR Doesn't Mean No Cruelty: Jharkhand HC Grants Divorce to Wife Forced Out of Her Home
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Court News
Fake Medical College in a Farmhouse: Supreme Court Directs UGC and Regulators to Warn the Public
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