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Court News

Widow's Limited Estate Became Absolute in 1956: Supreme Court Decides Succession to Delhi Agricultural Land

Court News

Victim Could Not Identify the Accused in Court: Supreme Court Sets Aside POCSO Conviction as “Unsafe”

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Recording Court Proceedings on Your Phone? Bombay HC Confiscates Government Employee's Handset and Imposes Costs

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Applied as General, Want OBC-NCL After NEET Results? Madras HC Says No Category Change After the Window Closes

Civil Suit Pending on the Same Sale Deed? Calcutta HC Quashes Parallel Cheating Case Against Advocate

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Fake OBC Certificate in Her File, but It Didn't Get Her Enrolled: Delhi HC Restores Advocate's Name, With a Reprimand

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Marriage Revokes an Earlier Will: Kerala HC Upholds Section 69 of the Indian Succession Act

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‘Saurashtra Aaj Tak’ Must Change Its Name: Supreme Court Upholds Passing-Off Finding

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A Breakup Followed by Suicide Is Not Always Abetment: Supreme Court Quashes Case Against Man and His Family

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Freebies to Doctors: Supreme Court Asks Centre to Form Committee on a Binding Pharma Marketing Code

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No Empirical Data, No Breach of the 50% Ceiling: Supreme Court Dismisses Andhra Pradesh's Appeal on 34% BC Quota in Local Polls

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“A Hammer to Kill a Fly”: Supreme Court Says No Blanket Shutdown of Delhi Metro and Trains Ahead of Protest