Court News
Daughters and Widows Can't Be Excluded on an Unproved Tribal Custom: Jharkhand HC Upholds Their Share in Land Compensation
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Court News
Long Custody Alone Won't Override Section 37 NDPS in Commercial-Quantity Cases: Rajasthan HC Denies Bail
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Court News
Selling Sarees Printed with the Buddha's Image Is Not a Crime Without Malicious Intent: Gujarat HC Quashes FIR
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Court News
A Dog Ran Onto the Road? Delhi HC Says Drivers Must Expect It, Upholds Rs 1.7 Crore Accident Award
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Court News
Injuries on Arms, Not Head? Supreme Court Restores Attempt-to-Murder Charge and Warns Against “Mini-Trials”
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Court News
No Proof of Robbery, No Section 394 Conviction: Supreme Court Alters Conviction to Grievous Hurt
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Power Subsidy Linked to Production Is Taxable Income: Supreme Court Applies the Purpose Test
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Court News
Election Petition Filed by Counsel, Not the Candidate? Supreme Court Says It Must Be Dismissed
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Seizure Without Following Section 100 CrPC Isn't Void, but It Can Sink the Evidence: Supreme Court Restores Acquittal
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Court News
Three Contracts, Two Arbitration Clauses: Supreme Court Refuses to Let the “Mother Agreement” Argument Block a Reference
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Court News
Blind Accused Must Get Prosecution Evidence in Braille: Uttarakhand HC on the Right to a Fair Trial
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Court News
Extra Excavation for Construction Doesn't Automatically Make Earth a Minor Mineral: Bombay HC Quashes Rs 1.21 Crore Royalty
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