THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

5,856 articles

Supreme Court Declares Housing a Fundamental Right, Urges Centre to Create Revival Fund for Stalled Real Estate Projects

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Supreme Court Declares Housing a Fundamental Right, Urges Centre to Create Revival Fund for Stalled Real Estate Projects

13 Sept 2025Read article ↗

Paying for Daughter’s Marriage is a Father’s Duty, Orders ₹10 Lakh Contribution Despite Divorce

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Paying for Daughter’s Marriage is a Father’s Duty, Orders ₹10 Lakh Contribution Despite Divorce

13 Sept 2025Read article ↗

Supreme Court Orders All Bail Pleas to Be Decided Within Two Months to Protect Personal Liberty

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Supreme Court Orders All Bail Pleas to Be Decided Within Two Months to Protect Personal Liberty

13 Sept 2025Read article ↗

Plaint Cannot Be Rejected If Even One Relief Is Maintainable

Key Wills Judgement

Plaint Cannot Be Rejected If Even One Relief Is Maintainable

11 Sept 2025Read article ↗

SC Orders SIT with Hindu-Muslim Officers to Probe 2023 Akola Clashes

Key Wills Judgement

SC Orders SIT with Hindu-Muslim Officers to Probe 2023 Akola Clashes

11 Sept 2025Read article ↗

Supreme Court Acquits Uttarakhand Doctor Under Right of Private Defence

Key Wills Judgement

Supreme Court Acquits Uttarakhand Doctor Under Right of Private Defence

11 Sept 2025Read article ↗

Supreme Court Overturns Death Sentence in POCSO Case, Clarifies ‘Rarest of Rare’ Doctrine

Key Wills Judgement

Supreme Court Overturns Death Sentence in POCSO Case, Clarifies ‘Rarest of Rare’ Doctrine

11 Sept 2025Read article ↗

Supreme Court Refuses Plea to Cancel India-Pakistan Asia Cup 2025 Match

Key Wills Judgement

Supreme Court Refuses Plea to Cancel India-Pakistan Asia Cup 2025 Match

11 Sept 2025Read article ↗

Supreme Court Clarifies Treatment Failure Alone Doesn’t Prove Negligence Sets Aside NCDRC Compensation Order

Key Wills Judgement

Supreme Court Clarifies Treatment Failure Alone Doesn’t Prove Negligence Sets Aside NCDRC Compensation Order

10 Sept 2025Read article ↗

Delhi HC Battle Over Sunjay Kapur’s Rs 1,900 Crore Asset Transfer

Key Wills Judgement

Delhi HC Battle Over Sunjay Kapur’s Rs 1,900 Crore Asset Transfer

10 Sept 2025Read article ↗

Supreme Court Unveils Four-Step Test to Quash Frivolous Criminal Cases

Key Wills Judgement

Supreme Court Unveils Four-Step Test to Quash Frivolous Criminal Cases

10 Sept 2025Read article ↗

Abhishek Bachchan Moves Delhi HC to Protect Publicity

Key Wills Judgement

Abhishek Bachchan Moves Delhi HC to Protect Publicity

10 Sept 2025Read article ↗