Court News
Victims Too Have a Right to a Speedy Trial: Supreme Court Sets Aside Costs Imposed on Complainant
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Court News
Ad Hoc Service Counts for Pension, Not for Seniority Over Direct Recruits: Supreme Court Settles Tamil Nadu Dispute
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Court News
Delhi or Goa? Supreme Court Uses the Exclusive Jurisdiction Clause to Find the Arbitral Seat
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Court News
Late Discovery of a Compromise Decree: Supreme Court Allows Amendment of Plaint After Trial Began
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Court News
Cattle Smuggling Allegations Are Not a Public-Order Threat by Themselves: J&K HC Quashes PSA Detention
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Court News
Train Hits Car at Unmanned Level Crossing: Jharkhand HC Holds Railways Duty-Bound to Warn, Awards Rs 8 Lakh
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Court News
Lookout Circulars Can't Be Kept Alive in Perpetuity for a Bank's Money Claim: Delhi HC Quashes Bank-Initiated LOCs
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Young Advocate Left Impotent After 1992 Accident: Gujarat HC Awards Loss of Marital Life and Interest from the Claim Date
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Court News
FIR Against Police Officers Under BNSS? Allahabad HC Lays Down 11 Directions on Sections 173(4) and 175
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Court News
“The Educational System Is Primarily for the Students”: Supreme Court Says Teachers Have No Right to Inter-District Transfer
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Court News
Vague Eligibility Criteria in a Job Advertisement? Supreme Court Says the Benefit Goes to the Candidate
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Court News
Compensation Raised From Rs 20 to Rs 690 per sq yd: Supreme Court Orders Part Release and Asks High Court to Expedite Appeals
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