Court News
“Unannounced Law”: Supreme Court Pulls Up Centre Over Motor Accident Victims' Interim Relief Scheme
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5,856 articles
Court News
Disciplinary Action Against a Judge for Granting Bail Quashed: Supreme Court Says Counselling or an ACR Remark Would Have Sufficed
Read article ↗
Court News
Dowry Case Against Parents-in-Law Quashed: Supreme Court Says Allegations Must Be Specific to Each Accused
Read article ↗
Court News
Supreme Court Won't Re-Examine Section 163 BNSS but Issues Notice on Challenge to Police Detention Power Under Section 172
Read article ↗
Court News
Two Years in Custody, Only 7 of 147 Witnesses Examined: Supreme Court Grants Bail to Former RG Kar Principal
Read article ↗
Court News
Child Brought to India in Breach of a US Custody Order: Supreme Court Orders Her Return, Putting Welfare First
Read article ↗
Court News
University's Clerical Lapse Can't Cost a Student His Job: Supreme Court Orders Degree Verification and Salary Arrears
Read article ↗
Court News
Flat Never Delivered: Supreme Court Says Homebuyer Gets Refund of His Own Money With 12% Interest, Not the Bank's Loan
Read article ↗
Court News
“Or Otherwise” Means What It Says: Supreme Court Upholds Contract Clause Barring Pre-Award Interest
Read article ↗
Court News
An Agreement to Sell Confers No Title: Supreme Court Ends 51-Year Fight Over a Friends Colony Plot
Read article ↗
Court News
Rescued Adult Women: Supreme Court Says Magistrate's Section 17 Inquiry Must Be Held in All Cases, Asks NJA to Frame Protocol
Read article ↗
Court News
ED's Delay in Forwarding Arrest Order Doesn't Void Arrest, but 20 Months in Custody Earns Bail: Supreme Court
Read article ↗