Court News
Savitri Bai & Another v. Savitri Bai: Supreme Court Upholds Validity of Will Over Sale Deed
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Inheritance Law IndiaClear topic ×
102 articles
Court News
Thangam & Another v. Navamani Ammal: Supreme Court Upholds Validity of Registered Will
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Court News
Chinu Rani Ghosh v. Subhash Ghosh & Others: Supreme Court Rejects Suspicious Will, Restores Equal Shares
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Court News
Lilian Coelho & Others v. Myra Philomena Coalho: Supreme Court Restores Scrutiny of Suspicious Wills
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Court News
Gopal Krishan & Others v. Daulat Ram & Others: Supreme Court Restores Validity of Will
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Court News
Leela & Others v. Muruganantham & Others: Supreme Court Declares Will Invalid Amid Suspicious Circumstances
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Court News
Pappammal (Died) through Lr R. Krsna Murtii v. Jothi & Anr.: Supreme Court Affirms Daughter’s Right to Be Heard
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Court News
Daughter’s Right in Father’s Property: No Deadline Under Succession Law, But Limitation Applies
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Court News
Boney Kapoor, Janhvi & Khushi Move Madras High Court Over Sridevi’s Chennai Property
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Court News
Handwritten Wills in India: Are They Legally Valid?
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Court News
Bombay High Court Rules Granddaughter Cannot Reopen Settled Family Property Deal
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Court News
Orissa High Court: Wife’s Succession Rights Override Bank Nominee in Property Disputes
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