Court News
Aman Sharma and Another v. Umesh and Others: Supreme Court Upholds Valid Will, Confirms Plaintiffs’ Ownership
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128 articles
Court News
Supreme Court: Banks Must Follow Customer Instructions, Canara Bank Held Liable for Wrongful Remittance
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Court News
AP High Court: No DNA Tests of Children to Prove Wife’s Adultery
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Court News
Delhi High Court: ED Can Attach Pre-PMLA Properties If Possession Continues
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Court News
Delhi High Court Rules: Intestacy Petition Not Maintainable When Will Exists
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Court News
Supreme Court Revives Trial in Noida Land Scam, Clears Confusion on HC Quashing Order
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Court News
Supreme Court Allows Judicial Review of Confirmed Auction Sales
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Court News
Supreme Court Declares Air Force Insurance Society as ‘State’ Under Article 12
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Court News
Nikhila Divyang Mehta & Anr. Vs. Hitesh P. Sanghvi & Ors.: Supreme Court Declares Suit Time-Barred in Will Dispute
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Court News
Rajeev Gupta & Ors. Vs. Prashant Garg & Ors.: Supreme Court Reaffirms Sale Deed as Sole Proof of Ownership
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Court News
Metpalli Lasum Bai (D) Through Lrs. v. Metapalli Muthaiah (D) Through Lrs.: Supreme Court Upholds Succession Rights in Family Property Dispute
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Court News
Supreme Court: Leasing Apartment Does Not Bar Flat Buyer’s Consumer Complaint Against Builder
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