Court News
Delhi HC Jails Lawyer-YouTuber for Contempt: “Taanashahi” Remark Sparks Maximum Punishment
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186 articles
Court News
Delhi HC Transfers District Judge Over Objectionable Conduct
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Court News
Supreme Court Clarifies Remission Law: Heinous Crimes Alone Not Enough to Deny Release
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Delhi HC Acquits Man in Adultery Case: Section 497 IPC Invalid Retrospectively
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Court News
Supreme Court Declares Contractual Appointments Against Regular Posts Illegal
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Court News
Lawful Lessees Retain Rights Despite Roshni Act’s Fall, Rules J&K High Court
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Rajasthan HC Bars Non-Domiciles from State Quota in NEET-PG
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Court News
Allahabad HC Denies Legal Right to Collect Badhai by Transgender Persons
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Court News
Supreme Court Limits High Court’s Supervisory Powers Under Article 227
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Court News
Judicial Bench Strengthened: SC Collegium Clears 10 Names for Punjab & Haryana High Court
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Court News
Supreme Court Protects ReT Candidates’ Rights Despite Scheme Closure
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Court News
Bombay HC: Pending Case No Ground for Passport Denial
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