Court News
Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships
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98 articles
Court News
Orissa High Court Quashes Policy Denying NOC to In-Service Doctors for Sponsored DNB Admissions
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Court News
MP High Court Rules: No Rural Posting Bond for In-Service Doctors After PG
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Court News
Supreme Court Empowers State Agencies to Probe Corruption Cases Against Central Officers
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Court News
Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’
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Court News
Supreme Court Mandates Pre-Litigation Mediation: Patil Automation vs Rakheja Engineers Case Redefines Commercial Disputes in India
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Court News
Supreme Court Bars Reserved Category Candidates from Claiming General Seats After Using Relaxation
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Court News
Supreme Court Rules Tenants Cannot Claim Ownership Through Adverse Possession: Landmark Ruling Reshapes Property Law
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Court News
Delhi High Court Quashes ₹50 Crore Tax Reassessment Against MakeMyTrip Over Vague Section 148A Notices
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Court News
Supreme Court: Tenant Cannot Dictate Landlord’s Property Choice, Eviction Ordered in Landmark Case
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Court News
ITAT Mumbai Rules Property Sale Cash Not Unexplained Income: Relief for Taxpayers in Landmark Case
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Court News
ITAT Delhi: Company Entitled to TDS Credit Even if Income Taxed Elsewhere
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