Court News
Pappammal (Died) through Lr R. Krsna Murtii v. Jothi & Anr.: Supreme Court Affirms Daughter’s Right to Be Heard
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55 articles
Court News
Nikhila Divyang Mehta & Anr. Vs. Hitesh P. Sanghvi & Ors.: Supreme Court Declares Suit Time-Barred in Will Dispute
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Court News
Delhi High Court: Review Cannot Be Treated as Appeal in Disguise
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Delhi High Court Fines Lawyer for Failing to Inform Opposite Counsel
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Court News
Supreme Court: No Automatic Interest on Delayed Payments in Government Contracts
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Calcutta High Court Rules Final Partition Decree Must Be Fully Stamped to Be Executable
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Court News
Supreme Court: Specific Pleadings on Date and Mode of Dispossession Mandatory in Property Recovery Suits
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P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar
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Court News
P&H High Court: Refund of Earnest Money Can Be Claimed Anytime, Limitation Not a Bar
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Court News
Karnataka High Court: Pleadings Can Be Amended Anytime; Proviso Cannot Override Main Rule
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Court News
Supreme Court: Registry Cannot Question Why a Party Is Impleaded
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Court News
Madras High Court Rules: Single Appeal Maintainable Against Common Judgment in Suit and Counterclaim
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