Key Wills Judgement
Uma Devi Nambiar & Others v. T.C. Sidhan (Dead) through LRs: Supreme Court Limits Scope of Summary Succession Proceedings
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23 articles
Court News
Supreme Court Bars Delayed Will Challenges in Nikhila Divyang Mehta vs. Hitesh Sanghvi, Upholds Limitation Law
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Court News
Saroja v. Santhil Kumar & Others: Supreme Court Upholds Adoption and Registered Will, Dismisses Widow’s Appeal
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Court News
Mahesh Kumar (Dead) by LRs v. Vinod Kumar and Others: Supreme Court Restores 1992 Will, Upholds Appellant as Sole Legatee
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Court News
Uma Sashi Devi (Deceased) Through Legal Representatives v. Dibakar Banerjee and Others: Supreme Court
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Court News
Shakuntala Bai and Others v. Mahaveer Prasad: Supreme Court Validates 1978 Will
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Court News
Savitri Bai & Another v. Savitri Bai: Supreme Court Upholds Validity of Will Over Sale Deed
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Court News
Chinu Rani Ghosh v. Subhash Ghosh & Others: Supreme Court Rejects Suspicious Will, Restores Equal Shares
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Court News
Lilian Coelho & Others v. Myra Philomena Coalho: Supreme Court Restores Scrutiny of Suspicious Wills
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Court News
Leela & Others v. Muruganantham & Others: Supreme Court Declares Will Invalid Amid Suspicious Circumstances
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Court News
Pappammal (Died) through Lr R. Krsna Murtii v. Jothi & Anr.: Supreme Court Affirms Daughter’s Right to Be Heard
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