Court News
“80 Is No Age to Fight”: SC Urges Mediation in Kapur Inheritance Case
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69 articles
Court News
Legal Heirs Must Use Section 34, Not Article 227 in Arbitration Case
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Court News
Supreme Court Flags Surrender Rule Conflict, Refers to Larger Bench
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Court News
Justice Beyond Arithmetic: Supreme Court Expands Motor Accident Compensation
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Court News
Supreme Court Reinforces Sanctity of Compromise Decrees
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Court News
Supreme Court Flags NCLT Delays in Insolvency Resolution
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Court News
SC Bars Enforcement of Foreign Judgments Without Fair Hearing
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Court News
Special Courts Under Strain: Supreme Court Sounds Alarm
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Court News
Supreme Court Flags NCLT Delays in Insolvency Resolution
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Court News
Supreme Court Mandates Timelines for Legal Aid Appeals
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Court News
Supreme Court: Banks Liable for Cheque Delays
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Key Wills Judgement
Supreme Court Says No Second Chance: Compassion Has No Place in Public Employment
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