Court News
Madras High Court: Gold Medal Not a Student’s Legal Right, Eligibility Lies with Academic Authorities
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32 articles
Court News
Supreme Court Upholds Salary Rights of Odisha Block Grant Teachers
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Court News
Supreme Court Says Nine Years Enough: Urges Mercy for Doctor Penalised Over Digital Watch in Exam
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Madras High Court Blocks Tamil Nadu’s Student Data Collection Drive, Calls It Privacy Violation
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Rajasthan High Court Stays FIR in CLAT Coaching Feud: Misleading Ads and What Students Must Watch Out For
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Court News
UP NEET Shocker: Aspirant Self-Amputates Toe to Claim Disability Quota, Raising Questions on Medical Admission Rules
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Supreme Court Orders MBBS, BDS Admissions Must Be Strictly on NEET Merit
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Supreme Court Blocks Age Relief for 2016 SSC Waitlist Candidates
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Supreme Court Backs Delhi’s School Fee Regulation Law, Warns Against Hurried Mid-Session Rollout
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Court News
Allahabad High Court Says Unrecognised Madrasas Cannot Be Shut, Only Denied Grants
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Court News
NCERT and Delhi Police Seize 32,000 Pirated Books in Ghaziabad: Anti-Piracy Laws Explained
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Court News
Jharkhand High Court Orders CBI Probe Into JUT-AICTE Over Non-Registration of Students
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