Court News
A Valid Degree Is Enough for 3-Year LLB: Karnataka High Court Says Law University Cannot Reopen a Graduate’s 10+2 to Deny Eligibility
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38 articles
Court News
University's Clerical Lapse Can't Cost a Student His Job: Supreme Court Orders Degree Verification and Salary Arrears
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Court News
No Mid-Course Fee Hike for Students Already Admitted: Supreme Court Upholds Refund Order Against Engineering College
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School Branch Closed: Chhattisgarh HC Says RTE Students Have No Absolute Right to Continue in a Private School
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Court News
Applied as General, Want OBC-NCL After NEET Results? Madras HC Says No Category Change After the Window Closes
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Court News
91% Seats Reserved, 7 Left Open: Allahabad High Court Stays UP's Medical College Quota Order, Flags Contempt
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Court News
Supreme Court Mandates Parental Opt-Outs for APAAR ID in Schools
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Bombay HC Mandates Residence Proof for RTE School Admissions
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Court News
Right to Education: India's Constitutional Milestone and Judicial Enforcement
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Court News
Digital Education in India: Constitutional Rights and the Future of Learning
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Court News
Allahabad HC Draws the Line: Lok Adalats Cannot Grant Divorce Decrees
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Court News
TET Mandatory for Teachers: Supreme Court Extends Deadline to 2028, Dismisses Review Pleas
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