Court News
Supreme Court: Banks Must Follow Customer Instructions, Canara Bank Held Liable for Wrongful Remittance
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Supreme Court judgmentClear topic ×
338 articles
Court News
Supreme Court to Review Bihar Prohibition Law: Can Police Enter Homes for Alcohol Tests?
Read article ↗
Court News
Supreme Court Revives Trial in Noida Land Scam, Clears Confusion on HC Quashing Order
Read article ↗
Court News
Supreme Court Declares Age Limit for Maternity Benefits Unconstitutional
Read article ↗
Court News
Supreme Court Allows Judicial Review of Confirmed Auction Sales
Read article ↗
Court News
Supreme Court Declares Air Force Insurance Society as ‘State’ Under Article 12
Read article ↗
Court News
Nikhila Divyang Mehta & Anr. Vs. Hitesh P. Sanghvi & Ors.: Supreme Court Declares Suit Time-Barred in Will Dispute
Read article ↗
Court News
Rajeev Gupta & Ors. Vs. Prashant Garg & Ors.: Supreme Court Reaffirms Sale Deed as Sole Proof of Ownership
Read article ↗
Court News
Gurdial Singh (Dead) through LRs v. Jagir Kaur (Dead) & Anr.: Supreme Court Reaffirms Succession Rights in Agricultural Property Dispute
Read article ↗
Court News
Metpalli Lasum Bai (D) Through Lrs. v. Metapalli Muthaiah (D) Through Lrs.: Supreme Court Upholds Succession Rights in Family Property Dispute
Read article ↗
Court News
Supreme Court Orders 30% Women Representation in Bar Association Committees
Read article ↗
Court News
Supreme Court Steps in Against Illegal Sand Mining in Chambal Sanctuary
Read article ↗