Court News
Supreme Court: Foreign Divorce Decrees Not Valid in India Without Fair Contest
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Court News
Derek A C Lobo & Others v. Ulric M A Lobo (Dead) by Lrs. & Others: Supreme Court Confirms Probate of Mother’s Will
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Court News
Savitri Bai & Another v. Savitri Bai: Supreme Court Upholds Validity of Will Over Sale Deed
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Thangam & Another v. Navamani Ammal: Supreme Court Upholds Validity of Registered Will
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Meera Devi (D) Thr. Lr. v. Dinesh Chandra Joshi (D) Thr. Lrs: Supreme Court Orders Eviction for Rent Default
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Chinu Rani Ghosh v. Subhash Ghosh & Others: Supreme Court Rejects Suspicious Will, Restores Equal Shares
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Lilian Coelho & Others v. Myra Philomena Coalho: Supreme Court Restores Scrutiny of Suspicious Wills
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Gopal Krishan & Others v. Daulat Ram & Others: Supreme Court Restores Validity of Will
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Leela & Others v. Muruganantham & Others: Supreme Court Declares Will Invalid Amid Suspicious Circumstances
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Pappammal (Died) through Lr R. Krsna Murtii v. Jothi & Anr.: Supreme Court Affirms Daughter’s Right to Be Heard
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N.P. Saseendran v. N.P. Ponnamma & Ors.: Supreme Court Upholds Daughter’s Ownership Rights
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Court News
Supreme Court: BNSS Section 173(3) Protects Against Mechanical FIRs
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