Court News
Calcutta High Court: Landlord Can Evict Tenant to Build Toilet in Premises Without Basic Facility
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Court News
Supreme Court Stays Defamation Case Against Lawyer Over Mamata Banerjee Book Extracts
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Court News
Madras High Court: Registering Authority Cannot Usurp Civil Court Powers
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Bombay High Court Declares Dual Pension Concealment as Fraud on State Exchequer
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Bombay High Court Orders Life Term in Incestuous Rape Case, Upholds School Records as Age Proof
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Supreme Court Quashes Bihar Act: ₹1 Compensation for Historic Library Declared Arbitrary
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Supreme Court Slams Delay: 350+ Trials Pending in J&K for Over 5 Years
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Karnataka High Court Denies Custody to Mother Accused in Prostitution Racket
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ITAT Quashes Lalit Modi’s Reassessment: Credit Card & Private Jet Expenses Disputed
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Supreme Court: Homebuyers Cannot Switch from RERA to Consumer Forum
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CBDT Expands Financial Assets Definition: Crypto & Digital Currency Must Be Declared in ITRs
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Court News
Karnataka High Court Examines ‘Right to Be Forgotten’ in Sri Lankan Judge’s Defamation Case
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