Court News
Delhi High Court: ED Can Attach Pre-PMLA Properties If Possession Continues
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186 articles
Court News
Delhi High Court Rules: Intestacy Petition Not Maintainable When Will Exists
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Court News
Supreme Court Revives Trial in Noida Land Scam, Clears Confusion on HC Quashing Order
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Court News
Supreme Court Declares Age Limit for Maternity Benefits Unconstitutional
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Court News
Supreme Court Allows Judicial Review of Confirmed Auction Sales
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Court News
Supreme Court Declares Air Force Insurance Society as ‘State’ Under Article 12
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Court News
Nikhila Divyang Mehta & Anr. Vs. Hitesh P. Sanghvi & Ors.: Supreme Court Declares Suit Time-Barred in Will Dispute
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Court News
Rajeev Gupta & Ors. Vs. Prashant Garg & Ors.: Supreme Court Reaffirms Sale Deed as Sole Proof of Ownership
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Court News
Metpalli Lasum Bai (D) Through Lrs. v. Metapalli Muthaiah (D) Through Lrs.: Supreme Court Upholds Succession Rights in Family Property Dispute
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Court News
Ilaiyaraaja vs Saregama: Copyright Battle Over Indian Music Royalties
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Court News
Can Housing Societies Ban Zomato & Swiggy for Defaulters? Gurgaon Case Sparks Legal Debate
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Court News
Boney Kapoor, Janhvi & Khushi Move Madras High Court Over Sridevi’s Chennai Property
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