Court News
Dhanpat v. Sheo Ram (Deceased) through LRs & Ors: Supreme Court Upholds 1980 Will, Reverses High Court judgement
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186 articles
Court News
Shivakumar & Ors v. Sharanabasappa & Ors: Supreme Court Declares Will Fabricated, Upholds Trust Ownership
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Court News
Jagmail Singh & Anr v. Karamjit Singh & Ors: Supreme Court Allows Secondary Evidence of Lost Will
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Court News
Moturu Nalini Kanth v. Gainedi Kaliprasad: Supreme Court Upholds Dismissal of Adoption and Will Claim
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Court News
AI Theft: How Indian Companies Can Protect Themselves from Chinese Espionage
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Court News
Supreme Court: Foreign Divorce Decrees Not Valid in India Without Fair Contest
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Court News
False Allegations of Impotency Are Mental Cruelty: Jharkhand HC Divorce Ruling
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Court News
Supreme Court: BNSS Section 173(3) Protects Against Mechanical FIRs
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Court News
Mumbai Tinder Scam Busted: Friends’ Sting Leads to 8 Arrests at Andheri Café
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Court News
Supreme Court: Banks Must Follow Customer Instructions, Canara Bank Held Liable for Wrongful Remittance
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Court News
AP High Court: No DNA Tests of Children to Prove Wife’s Adultery
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Court News
Supreme Court to Review Bihar Prohibition Law: Can Police Enter Homes for Alcohol Tests?
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