Court News
Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
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145 articles
Court News
Dhanpat v. Sheo Ram (Deceased) through LRs & Ors: Supreme Court Upholds 1980 Will, Reverses High Court judgement
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Court News
Shivakumar & Ors v. Sharanabasappa & Ors: Supreme Court Declares Will Fabricated, Upholds Trust Ownership
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Court News
Jagmail Singh & Anr v. Karamjit Singh & Ors: Supreme Court Allows Secondary Evidence of Lost Will
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Court News
A. Wilson Prince v. Nazar and Others: Supreme Court Dismisses Plea for Copy of 1972 Probated Will
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Court News
Kavita Kanwar v. Pamela Mehta & Ors.: Supreme Court Rejects Probate of Suspicious Will
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Key Wills Judgement
123 Supreme Court Judgments on Wills in India
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Court News
Why Senior Citizens Must Register a Will for Smooth Transfer of Company Stocks in India
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Court News
Supreme Court: No Need for Handwriting Expert if Will Signatures Are Undisputed
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Court News
Estate Planning for Pets in India: Legal Steps Pet Parents Must Take to Secure Their Companions’ Future
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Court News
Digital Inheritance in India: Why Physical Wills Still Rule Over Digital Wills
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Court News
Bombay High Court cancels probate in ₹600 crore Bandra bungalow: What probate law requires and how Supreme Court views contested wills
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