Court News
False Allegations of Impotency Are Mental Cruelty: Jharkhand HC Divorce Ruling
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Court News
Supreme Court: BNSS Section 173(3) Protects Against Mechanical FIRs
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Court News
Mumbai Tinder Scam Busted: Friends’ Sting Leads to 8 Arrests at Andheri Café
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Court News
Supreme Court: Banks Must Follow Customer Instructions, Canara Bank Held Liable for Wrongful Remittance
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AP High Court: No DNA Tests of Children to Prove Wife’s Adultery
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Supreme Court to Review Bihar Prohibition Law: Can Police Enter Homes for Alcohol Tests?
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Delhi High Court: ED Can Attach Pre-PMLA Properties If Possession Continues
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Delhi High Court Rules: Intestacy Petition Not Maintainable When Will Exists
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Supreme Court Revives Trial in Noida Land Scam, Clears Confusion on HC Quashing Order
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Supreme Court Declares Age Limit for Maternity Benefits Unconstitutional
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Supreme Court Allows Judicial Review of Confirmed Auction Sales
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Court News
Supreme Court Declares Air Force Insurance Society as ‘State’ Under Article 12
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