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Delhi High Court: SBI Liable to Pay Mesne Profits After Continued Occupation of Defence Colony Premises
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CONTRA PROFERENTEM · AGAINST THE DRAFTER
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NOSCITUR A SOCIIS · KNOWN BY ITS ASSOCIATES
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EJUSDEM GENERIS · OF THE SAME KIND
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ULTRA VIRES · BEYOND THE POWERS
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HABEAS CORPUS · YOU SHALL HAVE THE BODY
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RES IPSA LOQUITUR · THE THING SPEAKS FOR ITSELF
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PRIMA FACIE · AT FIRST SIGHT
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BONA FIDE · IN GOOD FAITH
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OBITER DICTUM · SAID BY THE WAY
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RATIO DECIDENDI · THE REASON FOR THE DECISION
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STARE DECISIS · LET THE DECISION STAND
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