Court News
91% Seats Reserved, 7 Left Open: Allahabad High Court Stays UP's Medical College Quota Order, Flags Contempt
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Court News
Your Mother Received the Cheque-Bounce Notice? That's Still Valid Service, Rules Supreme Court
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Court News
Removed by the “Wrong” Officer? Supreme Court Restores a 1983 Dismissal, Clarifying What Article 311 Actually Protects
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Court News
“The Fire Doesn't Seem Accidental”: Supreme Court Upholds Insurer's Rejection of a Rs 7.31 Crore Fire Claim
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Court News
No Compliance Affidavit, No More Patience: Supreme Court Presses Centre and Platforms on Online Child Abuse Material
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Court News
Removed by the “Wrong” Officer? Supreme Court Restores a 1983 Dismissal, Clarifying What Article 311 Actually Protects
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Court News
Can a Civil Judge Hear Your Trademark Suit? Supreme Court Sends the Question to a Larger Bench
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Court News
“Another Device to Delay”: Supreme Court Rejects Parsvnath's Settlement Plan, Demands Rs 500 Crore for Stranded Homebuyers
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Court News
“The Crust and the Crumb”: Supreme Court Says a Settled Tax Case Cannot Be Reopened by an Assessing Officer
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Court News
A Child's Drawing of Her Mother's Umbrella: Supreme Court Bars a Father Facing POCSO Charges From Custody, Allows Relocation to the UK
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Court News
Bid Beyond the EMD and Fail to Pay? You Can Lose All of It, Not Just 10%, Rules Supreme Court
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Court News
Already Have a DRT Decree on the Debt? The Bank Can Still Come After You Under SARFAESI, Rules Supreme Court
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