Court News
Every Road Needs a Footpath: Supreme Court Asks Centre to Name an Authority and Pick Five Pilot Cities
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Court News
“May Contain Micro/Nano Plastics”: Madras High Court Refuses to Recall Warning-Label Order
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Court News
Is a Drink Powder a “Beverage” for Tax? Supreme Court Says Classify by Form Sold, Not End Use
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Court News
Can an NDPS Case Be Quashed Just Because It Rests on a Co-Accused's Statement? Supreme Court Says No
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Court News
CCTV Failure Does Not Excuse Police From Recording Who Was Detained, Rules Allahabad High Court
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Court News
Homebuyers Who Withdraw From a Delayed Project Cannot Be Made to Wait for the OC Before Getting a Refund, Rules Bombay High Court
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Father-in-Law Cannot Be Held Liable Under DV Act for Failing to Control an Adult Son, Rules Delhi High Court
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Compromise Partition Decree Without Impleading the Daughter's Heirs Is a Nullity, Rules Supreme Court
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A Confession Alone Cannot Justify NSA Detention, Rules Supreme Court in Sambhal Case
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Court News
When the Client's Office Is Also the Lawyer's: Delhi High Court Upholds a GST Search, Supreme Court Hits Pause
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Elderly Parent Wants Her Daughter-in-Law Out? She Doesn't Need a Maintenance Case First, Rules Delhi High Court
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Court News
A Government Order Can't Dissolve Your Association by Fiat: Kerala High Court Revives the Police Officers' Body
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