Court News
Bombay High Court Protects Innocent Car Buyer: Registration Restored Despite Forged Import Papers
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138 articles
Court News
Supreme Court Quashes Jail Term in ‘Dog Mafia’ Contempt Case, Stresses Mercy in Judicial Criticism
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Court News
Bombay High Court Orders Shilpa Shetty & Raj Kundra to Deposit ₹60 Crore Before London Travel
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Court News
Bombay High Court: Senior Citizens Act Cannot Be Misused for Eviction Without Maintenance Claim
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Court News
Supreme Court: Wrong Sanction Under Section 151 Invalidates Income Tax Reassessment Proceedings
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Court News
Bombay High Court Dismisses Lilavati Trust’s ₹17 Crore Suit: Charity Commissioner’s Consent Mandatory
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Court News
Bombay High Court Rules Loudspeakers Not Essential to Practising Religion, Upholds Right to Peace
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Court News
Silent Threat to Family Wealth: How Lack of Inheritance Planning Fuels Court Battles in India
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Court News
Bombay High Court Upholds SEBI Approval for WeWork India IPO, Dismisses Investor Petitions
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Court News
Bombay High Court Orders Customs to Refund Duty on Goods Never Cleared for Home Use
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Court News
Supreme Court Rules: Money Decrees Cannot Be Stayed Unless Proven Perverse or Illegal
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Court News
Supreme Court Clarifies: High Courts Cannot Use Article 226 to Overturn Civil Court Orders
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