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Bombay High Court Judge Duped of ₹6 Lakh in Credit Card Reward Points Scam

Bombay High Court Judge Duped of ₹6 Lakh in Credit Card Reward Points Scam

Bombay High Court Judge Duped of ₹6 Lakh in Credit Card Reward Points Scam

 

Cyber fraudsters tricked judge with fake helpline number

 

Police register FIR, probe ongoing into bank accounts used

 

By Our Legal Correspondent

 

New Delhi: March 07, 2026:

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Cybercrime continues to rise in India, and even members of the judiciary are not immune. In a shocking incident, a Bombay High Court judge was duped of ₹6.02 lakh in an online scam while trying to redeem credit card reward points. The case highlights the growing sophistication of fraudsters and the urgent need for stronger awareness and safeguards in digital banking.

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How the Fraud Happened

  • Date of Incident: February 28, 2026.
  • Bank Involved: HDFC Bank credit card.
  • Modus Operandi:
    • The judge searched online for the bank’s customer care number.
    • Fraudsters had created a fake helpline number that appeared in search results.
    • On calling, the judge was asked to share details and download a mobile application.
    • Unauthorized transactions worth ₹6.02 lakh were carried out.

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Police Action

  • FIR Registered: At Cuffe Parade Police Station, Mumbai.
  • Legal Provisions: Information Technology Act and Bharatiya Nyaya Sanhita.
  • Investigation:
    • Police traced phone numbers and bank accounts linked to the fraud.
    • Teams are searching for the accused.

 

Broader Implications

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  • Cybersecurity Risks: Even highly aware individuals like judges can fall prey to scams.
  • Fake Helplines: Fraudsters exploit search engines to mislead customers.
  • Legal Awareness: Victims must report fraud immediately to banks and the National Cyber Crime Helpline (1930).
  • Bank Responsibility: Financial institutions must strengthen customer support and ensure verified helpline visibility.

 

Preventive Measures for Citizens

  • Always use official bank websites or apps for customer care numbers.
  • Never download unknown apps or click suspicious links.
  • Report fraud immediately to the bank and cybercrime helpline.
  • Enable transaction alerts via SMS/email for quick detection.

 

Conclusion

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This incident serves as a wake-up call for both citizens and institutions. Cyber fraudsters are increasingly targeting unsuspecting victims through fake helplines and reward point scams. Stronger digital literacy, verified customer support channels, and swift police action are essential to curb such crimes.

 

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