Court News
Goa Court Ruling Sparks Debate on Marital Rape in India
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Bharatiya Nyaya SanhitaClear topic ×
28 articles
Court News
Karnataka High Court Clarifies Legal Duties Under BNS and Repealed Statutes
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Court News
High Court Denies Bail to Lawyer for Deceitful Marriage Promise
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Court News
Judicial Discretion in Digital Hate Speech: A Landmark Karnataka HC Ruling
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Court News
Kerala High Court Clears ED’s Path: No FIR Needed for Money Laundering Probe Amid Violent Clash at Pinarayi’s Home
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Court News
Forgery in Registered Deeds: Courts Say Mutation Cannot Validate Fraud
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Court News
Forgery in Property Records: Courts Clarify Mutation’s Limits
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Court News
Rising Digital Sexual Threats: How Indian Law Tackles Revenge Porn, Deepfakes, and Cyber Harassment
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Story
Goa Land Grab Scam: How Fake Succession Deeds Enabled Fraudulent Transfers
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Court News
I4C Warns of Crypto Wallet Drainer Scams
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Court News
Fake FIRs Under UP Anti-Conversion Law: Allahabad HC’s Stern Rebuke
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Key Wills Judgement
Court Quashes FIR Against Two Individuals Accused of Circulating Fake News
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