Court News
Bombay High Court Affirms OCI Parents' Rights Under Senior Citizens Act
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24 articles
Court News
Bombay High Court Expands Jurisdiction in Co-operative Disputes
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Court News
Supreme Court Upholds Testamentary Autonomy in Landmark Succession Case
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Key Wills Judgement
Supreme Court Declares Will Invalid in Raj Kumari v. Surinder Pal Sharma, Upholds Partition Rights in Landmark Ruling
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Key Wills Judgement
Supreme Court Upholds 1980 Will in Dhanpat v. Sheo Ram, Limits High Court’s Power in Second Appeals
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Key Wills Judgement
Supreme Court Rejects Fabricated Will, Upholds Trust Ownership in Landmark Shivakumar v. Sharanabasappa Ruling
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Key Wills Judgement
Supreme Court Opens Door for Secondary Evidence in Lost Will Disputes Case in Jagmail Singh v. Karamjit Singh
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Key Wills Judgement
Nagulapati Lakshmamma v. Mupparaju Subbaiah — Supreme Court Invalidates Will for Improper Attestation
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Key Wills Judgement
E. Madhavi Pallikkaramma & Anr. v. K.V. Prabhakaran Nair & Ors — Supreme Court Affirms Probate of Joint Will
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Key Wills Judgement
Palanivelayutham Pillai v. Ramachandran and Others — Supreme Court Upholds Valid Will and Trustee’s Right to Appoint Successor
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Court News
Delhi High Court Orders Newslaundry to Remove Defamatory Content Against TV Today
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Court News
DLF Camellias Tax Relief Case: ITAT Rules Discounts Not Taxable
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